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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(1)(c) in The Life Insurance Corporation Of India (Payment Of Gratuity To The Chairman And Managing Directors) Rules, 1997

(c)"chairman and managing director" means Chairman and Managing Directors of the Life Insurance Corporation appointed under Section 20 of the Act.