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[Cites 0, Cited by 0] [Section 16(1)] [Section 16] [Entire Act]

Union of India - Subsection

Section 16(1)(e) in The Protection Of Plant Varieties And Farmers’ Rights Act, 2001

(e)any person authorised in the prescribed manner by a person specified under clauses (a) to (d) to make application on his behalf; or