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Union of India - Section

Section 4 in The Displaced Persons (Verification of Claims) Supplementary Rules, 1954

4. Power of Chief Settlement Commissioner to transfer claims to Settlement Officer for verification.

- Subject to the provisions of rule 5, any claim transferred by the Chief Settlement Commissioner to a Settlement Officer, may be verified by such Settlement Officer :Provided that the claim so transferred had remained unverified for reasons other than the default of the claimant [* * *] [Omitted by S.R.O. 1155, dated 31st March, 1954.].