Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Goa - Subsection

Section 25(1) in The Goa Value Added Tax Act, 2005

(1)Tax shall be paid in the manner herein provided, and at such intervals as may be prescribed.