Rajasthan High Court - Jaipur
Indian Oil Corporation Ltd vs Durga Prasad And Ors on 15 November, 2022
Author: Birendra Kumar
Bench: Birendra Kumar
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Miscellaneous Appeal No.3664/2008
Indian Oil Corporation Ltd
----Appellant
Versus
Bhanwar Singh And Ors
----Respondents
Connected With S.B. Civil Miscellaneous Appeal No.3661/2008 Indian Oil Corporation Ltd
----Appellant Versus Badri Lal And Ors
----Respondent S.B. Civil Miscellaneous Appeal No. 3662/2008 Indian Oil Corporation Ltd
----Appellant Versus Kundan Bai And Ors
----Respondent S.B. Civil Miscellaneous Appeal No. 3663/2008 Indian Oil Corporation Ltd
----Appellant Versus Heera And Ors
----Respondent S.B. Civil Miscellaneous Appeal No. 2536/2012 Indian Oil Corporation Ltd
----Appellant Versus Durga Prasad And Ors
----Respondent S.B. Civil Miscellaneous Appeal No. 2537/2012 Indian Oil Corporation Ltd
----Appellant Versus Sampat Ram And Ors
----Respondent For Appellant(s) : Ms. Suruchi Kasliwal, Adv.
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(2 of 2) [CMA-3664/2008]
For Respondent(s) :
HON'BLE MR. JUSTICE BIRENDRA KUMAR Order 15/11/2022 Call for Lower Court records of Land Acquisition Case No.3/1991 State vs. Heera & Ors., Land Acquisition Case No.4/1991 State vs. Sampatram, Land Acquisition Case No.5/1991 State vs. Bhanwar Singh, Land Acquisition Case No.6/1991 State vs. Kundan Bai, Land Acquisition Case No.7/1991 State vs. Durga Prashad and Land Acquisition Case No.8/1991 State vs. Badri Lal from the Court of Collector, Ajmer for reference in these appeals.
'Dasti' may be issued to the appellants to ensure compliance of this order.
(BIRENDRA KUMAR),J Ashwani /-39-44 (Downloaded on 18/11/2022 at 09:35:05 PM) Powered by TCPDF (www.tcpdf.org)