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[Cites 0, Cited by 0] [Section 23] [Entire Act]

State of Gujarat - Subsection

Section 23(1) in The Krantiguru Shyamji Krishna Verma Kachchh University Act, 2003

(1)The University shall include the Facilities of Arts, Education Science Technology including Engineering Law, Medicine, Commerce and Rural Studies and such other Faculties as may be prescribed by the Statutes. Each faculty shall comprise of such subjects as may be prescribed by the Statutes.