Punjab-Haryana High Court
M/S Varsha Road Lines And Ors vs M/S Hydel Hydraulic Seals on 22 February, 2023
Neutral Citation No:=2023:PHHC:033730
119 IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
CRM-M-9218-2023 (O&M)
Date of Decision: February 22, 2023
M/S VARSHA ROAD LINES AND ORS
........ Petitioners
Versus
M/S HYDEL HYDRAULIC SEALS
........ Respondent
CORAM: HON'BLE MR. JUSTICE HARKESH MANUJA
Present: Dr. Rau P.S. Girwar, Advocate for the petitioners.
****
HARKESH MANUJA, J. (ORAL)
Learned counsel for the petitioners prays for withdrawal of the present petition with liberty to raise all these pleas before the trial Court at an opportune time.
Dismissed as withdrawn with aforesaid liberty.
22.02.2023 ( HARKESH MANUJA )
tejwinder JUDGE
Whether speaking/reasoned Yes/No
Whether Reportable Yes/No
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