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Punjab-Haryana High Court

M/S Varsha Road Lines And Ors vs M/S Hydel Hydraulic Seals on 22 February, 2023

                                                          Neutral Citation No:=2023:PHHC:033730




119 IN THE HIGH COURT OF PUNJAB AND HARYANA
                            AT CHANDIGARH

                                                 CRM-M-9218-2023 (O&M)
                                      Date of Decision: February 22, 2023

M/S VARSHA ROAD LINES AND ORS

                                                                  ........ Petitioners

                                Versus

M/S HYDEL HYDRAULIC SEALS
                                                                 ........ Respondent


CORAM:       HON'BLE MR. JUSTICE HARKESH MANUJA

Present:     Dr. Rau P.S. Girwar, Advocate for the petitioners.

                                       ****

HARKESH MANUJA, J. (ORAL)

Learned counsel for the petitioners prays for withdrawal of the present petition with liberty to raise all these pleas before the trial Court at an opportune time.

Dismissed as withdrawn with aforesaid liberty.




22.02.2023                                     ( HARKESH MANUJA )
tejwinder                                            JUDGE


                  Whether speaking/reasoned              Yes/No
                    Whether Reportable                   Yes/No




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