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[Cites 0, Cited by 5] [Section 4(2)] [Section 4] [Entire Act]

Union of India - Subsection

Section 4(2)(b) in The Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989

(b)to register a complaint or a First Information Report under this Act and other relevant provisions and to register it under appropriate sections of this Act;