Section 26(3)(vi) in Rajasthan Panchayati Raj (Modification of Provisions in their Application to the Scheduled Areas) Rules, 2011

[Cites 0, Cited by 0] [Section 26(3)] [Section 26] [Entire Act]

(vi)The Advisory Committee of the Forest Department shall necessarily have representation of Panchayati Raj Institutions.

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