Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 21] [Entire Act] State of Assam - Subsection Section 21(5) in The Air (Prevention and Control of Pollution) Assam Rules, 1991 (5)Subject to overall sanctioned budget provision, the Chairman shall have full powers to approve and sanction all estimates.
