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[Cites 0, Cited by 1] [Section 22] [Entire Act]

State of Assam - Subsection

Section 22(c) in The Dibrugarh University Act, 1965

(c)to recommend the Executive Council for the institution and award of fellowships, scholarships, prizes, honorary degrees and other awards or other academic distinctions, and for the institution and conferring of degrees, diplomas, titles, certificates and other academic distinctions in the Post-Graduate course on the basis of examination and for the withdrawal thereof ;