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[Cites 0, Cited by 0] [Section 79(3)] [Section 79] [Entire Act]

State of Andhra Pradesh - Subsection

Section 79(3)(i) in Andhra Pradesh Co-Operative Societies Act, 1964

(i)Clause (f), shall be punishable with imprisonment for a term which shall not be less than one year but which may extend to seven years ;