Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 64] [Entire Act] State of Tamilnadu - Subsection Section 64(iii) in Tamil Nadu Entertainments Tax Rules, 1939 (iii)Names of proprietors with details on whom a penalty of not less than Rs. 5,000 under this Act had been imposed during any year;
