Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(q) in The Merchant Shipping (Cargo Ship Construction And Survey) Rules, 1974

(q)"standard fire test" means a test in which a specimen of the material to be tested with a surface area of not less than 4.65 sq. metres and height not less than 2.44 metres, is exposed in a test furnace to a series of time temperature relationships approximately as follows, namely :-
(i)at the end of the first five minutes 538°C
(ii)at the end of the first ten minutes 704°C
(iii)at the end of the first thirty minutes 843°C
(iv)at the end of the first sixty minutes 927°C