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[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

State of Goa - Subsection

Section 3(2)(i) in The Goa, Daman & Diu Land Revenue Inspectors (Duties and Functions) Rules, 1969

(i)check building operations to see whether any law for the prevention of ribbon development has been contravened and if so, see what further step have been taken;