Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Bengal Presidency - Section Section 14A in Bengal General Clauses Act, 1899 14A. References to the Sovereign. [Rep. by para. 3 and the Eleventh Schedule of the Adaptation of Laws Order, 1950]Powers and Functionaries
