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[Cites 0, Cited by 2] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(2) in Tamil Nadu Patta Passbook Act, 1983

(2)"credit agency" means any individual, co-operative credit society by whatever name called, including a land development bank, a commercial bank, a private bank or any other agency the main object of which is to lend money;