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Union of India - Section

Section 1 in Export of Fresh, Frozen and Processed Fish and Fishery Products (Quality Control and Inspection and Monitoring) Rules, 1995

1. Short title and commencement.

(1)These rules may be called Export of Fresh, Frozen and Processed Fish and Fishery Products (Quality Control and Inspection and Monitoring Rules, 1995.
(2)They shall come into force on the date of their publication in the official Gazette.