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Delhi High Court - Orders

Nivesh Mathur And Anr vs Union Of India And Ors on 28 March, 2022

Author: Rekha Palli

Bench: Rekha Palli

                          $~7, 18, 25-37, 39-42,46-48, 50-52, 54-73
                          *     IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +     W.P.(C) 3107/2022 & CM APPL. 8992/2022 -Stay.
                                NIVESH MATHUR AND ANR.                      ..... Petitioner
                                                    Through      Mr. Abhi Mani Tripathi, Adv.

                                                   versus

                                UNION OF INDIA AND ORS                        ..... Respondent
                                                 Through     Mr. Sanjeev Kr. Baliyan, Adv. for
                                                 respondent no. 1.
                          +     W.P.(C) 11168/2021 & CM APPL. 34378/2021 (stay)
                                ARUN KUMAR SHARMA                             ..... Petitioner
                                                 Through     Mr.Anshul Gupta, Mr.Nihaar Reddy,
                                                             Mr.Rohan Aggarwal & Ms.Kirti Dua,
                                                             Advs.
                                                 versus

                                UNION OF INDIA & ORS.                             ..... Respondents
                                                           Through           Mr.Ramesh Babu MR for
                                                           RBI.
                                                           Mr.Jitesh Vikram Srivastava &
                                                           Mr.Prajesh Vikram Srivastava, Mr.
                                                           Satish Kumar, Mr.Gautam Singhal,
                                                           Mr.Rajat Chaudhary & Ms.Divya,
                                                           Advs. for R-2
                                                           Mr.Gautam Singhal, Adv. for R-3
                                                           Mr.Manu Beri & Mr.Prateek Kasliwal,
                                                           Advs. for R-4
                          +     W.P.(C) 11184/2021 & CM APPL. 34431/2021 (stay)
                                UJJWAL SEN                                    ..... Petitioner
                                                 Through   Mr.Anshul Gupta, Mr.Nihaar Reddy,
                                                           Mr.Rohan Aggarwal & Ms.Kirti Dua,
                                                           Advs.
                                                 versus
                                UNION OF INDIA & ORS.                         ..... Respondents
                                                 Through   Mr.Ramesh Babu MR for RBI.
                                                           Mr. Jitesh Vikram Srivastava &
                                                           Mr.Prajesh Vikram Srivastava, Adv.
                                                           for R-1


Signature Not Verified
Digitally Signed
By:GARIMA MADAN
Signing Date:29.03.2022
17:34:26
                                                          Mr.O.P.Gaggar, Adv. for R-5
                                                         Mr.Manu Beri & Mr.Prateek Kasliwal,
                                                         Advs. for R-4
                          +   W.P.(C) 11266/2021 & CM APPL. 34681/2021 (stay)
                              RAJUL GOSWAMI                                    ..... Petitioner
                                               Through   Mr.Anshul Gupta, Mr.Nihaar Reddy,
                                                         Mr.Rohan Aggarwal & Ms.Kirti Dua,
                                                         Advs.
                                               versus
                              UNION OF INDIA & ORS.                            ..... Respondents
                                               Through   Mr.Ramesh Babu MR for RBI.
                                                         Mr.Anil Soni, CGSC
                                                         Mr.Ajay Kohli, Mr.S.S. Sobti &
                                                         Ms.Saloni Jain, Advs. for R-3.
                                                         Mr.Manu Beri & Mr.Prateek Kasliwal,
                                                         Advs. for R-5
                                                         Mr.Devesh Dubey, Adv for UOI.
                          +   W.P.(C) 11995/2021 & CM APPL. 37062/2021 (stay)
                              SUNNY GROVER                            ..... Petitioner
                                               Through   Mr.Anshul Gupta, Mr.Nihaar Reddy,
                                                         Mr.Rohan Aggarwal & Ms.Kirti Dua,
                                                         Advs.
                                               versus
                              UNION OF INDIA & ORS.                            ..... Respondents
                                               Through   Mr. Anil Dabas, Adv.
                                                         Mr.Rajeeve Mehra & Ms.Jagriti Ahuja,
                                                         Advs. for HDFC Bank
                                                         Mr.Sanjeev Singh, Ms.Kajal Bhatia &
                                                         Mr.Abhinav Deshwal, Advs. for R-3.
                                                         Mr.Manu Beri & Mr.Prateek Kasliwal,
                                                         Advs. for R-5
                                                         Mr.Ramesh Babu MR for RBI.
                          +   W.P.(C) 11998/2021 & CM APPL. 37066/2021 (stay)
                              SUSHEEL PATWAL                                   ..... Petitioner
                                               Through   Mr.Anshul Gupta, Mr.Nihaar Reddy,
                                                         Mr.Rohan Aggarwal & Ms.Kirti Dua,
                                                         Advs.
                                               versus
                              UNION OF INDIA & ORS.                            ..... Respondents
                                               Through   Mr.Manu Beri & Mr.Prateek Kasliwal,


Signature Not Verified
Digitally Signed
By:GARIMA MADAN
Signing Date:29.03.2022
17:34:26
                                                          Advs. for R-4
                                                         Mr.Ramesh Babu MR for RBI.
                                                         Ms.Sarika Singh, Adv for R1.
                          +   W.P.(C) 12222/2021 & CM APPL. 38270/2021 (stay)
                              SANJEEV KUMAR                                  ..... Petitioner
                                               Through   Mr.Anshul Gupta, Mr.Nihaar Reddy,
                                                         Mr.Rohan Aggarwal & Ms.Kirti Dua,
                                                         Advs.
                                               versus
                              UNION OF INDIA & ORS.                          ..... Respondents
                                               Through   Mr.Ramesh Babu MR for RBI.
                                                         Ms.Nidhi Raman, CGSC, with
                                                         Mr.Zubin Singh, Adv.
                                                         Mr.Rajeeve Mehra & Ms.Jagriti Ahuja,
                                                         Advs. for HDFC Bank
                                                         Mr. Sumeet Sharma, Mr. Divyanshu
                                                         Gupta & Mr. Sarthak Garg, Advs. for
                                                         R-5
                                                         Mr. Sanjay Bhatt, Ms. Niharika Sharma
                                                         & Ms. Ruchi Goyal, Advs. for R-6
                          +   W.P.(C) 12250/2021 & CM APPL. 38317/2021 (stay)
                              JAYANTA KUMAR MISHRA                           ..... Petitioner
                                               Through   Mr.Anshul Gupta, Mr.Nihaar Reddy,
                                                         Mr.Rohan Aggarwal & Ms.Kirti Dua,
                                                         Advs.
                                               versus
                              UNION OF INDIA & ORS.                          ..... Respondents
                                               Through   Mr.Harish Vaidyanathan Shankar,
                                                         CGSC with Mr.Karan Chibber & Ms.S
                                                         Bushra, Advs.
                                                         Mr. Deepak Jain, SC with Mr.Tanpreet
                                                         Gulati, Advs. for Canara Bank
                                                         Mr.Ramesh Babu MR for RBI.
                                                         Ms.Richa Singh with Mr.AShish
                                                         Makhija, Adv for R-3.
                                                         Mr.Chirag Jain, Adv for R-4.
                          +   W.P.(C) 12368/2021 & CM APPL. 38897/2021 (stay)
                              RAJNEESH AGARWAL AND ORS                       ..... Petitioners
                                               Through   Mr. Aditya Parolia, Mr. Piyush Singh,
                                                         Mr. Akshay Srivastava, Ms. Aditi


Signature Not Verified
Digitally Signed
By:GARIMA MADAN
Signing Date:29.03.2022
17:34:26
                                                               Sinha & Mr. Sourav Sharma, Advs
                                                 versus

                              UNION OF INDIA AND ORS                            ..... Respondents
                                               Through     Ms. Sunieta Ojha, Adv. for UOI
                                                           Mr.Sanjeev Sagar, SC with Ms.Nazia
                                                           Parveen, Adv. for SBI
                                                           Mr.Sanjeev        Singh,       Mr.Prashant
                                                           Tripathi & Ms.Ridhi Pahuja, Advs. for
                                                           R-4.
                                                           Mr. Kuber Dewan, Ms. Neeharika
                                                           Aggarwal & Ms. Trisha Raychaudhuri,
                                                           Advs. for R-6.
                                                           Mr. Hemant Gupta, Adv. for R-7.
                                                           Mr.Manu Beri & Mr.Prateek Kasliwal,
                                                           Advs. for R-9
                                                           Mr.Ramesh Babu MR for RBI.
                          +   W.P.(C) 12461/2021 & CM APPL. 39221/2021 (stay)
                              SATVINDER KUMAR SACHDEVA                          ..... Petitioner
                                               Through     Mr.K.K. Tyagi & Mr.Iftekhar Ahmad,
                                                           Advs.
                                               versus
                              UNION OF INDIA                            ..... Respondent
                                          Through     Mr.Ramesh Babu MR for RBI.
                                                           Mr.Arvind Jadon & Mr.Sachin Shukla,
                                                           Advs. for R-4.
                          +   W.P.(C) 13159/2021 & CM APPL. 41524/2021 (stay)
                              ASHISH TIWARI                                     ..... Petitioner
                                               Through     Mr.Ashish Chauhan, Adv.
                                               versus
                              ICICI BANK LTD                                    ..... Respondent
                                               Through     Mr.Vansh Malhotra, Adv.
                          +   W.P.(C) 13232/2021 & CM APPL. 41767/2021 (stay)
                              PUNEET NAWAL SINGH AND ANR.                       ..... Petitioners
                                               Through     Mr. Aditya Parolia, Mr. Piyush Singh,
                                                           Mr. Akshay Srivastava, Ms. Aditi
                                                           Sinha & Mr. Sourav Sharma, Advs
                                               versus
                              UNION OF INDIA AND ORS.                           ..... Respondents
                                               Through     Mr.Jitesh Vikram Srivastava &


Signature Not Verified
Digitally Signed
By:GARIMA MADAN
Signing Date:29.03.2022
17:34:26
                                                          Mr.Prajesh Vikram Srivastava, Advs.
                                                         for R-1.
                                                         Mr.Aditya Sharma & Mr.Siddharth
                                                         Nigotia, Advs. for R-3
                                                         Mr.Manu Beri & Mr.Prateek Kasliwal,
                                                         Advs. for R-5
                                                         Mr.Ramesh Babu MR for RBI.
                                                         Ms.Anjali Dhingra & Mr.Puneet Bajaj,
                                                         Advs for L & T Finance.
                          +   W.P.(C) 13257/2021 & CM APPL. 41850/2021 (stay)
                              ARINDAM GHOSAL                                  ..... Petitioner
                                               Through   Mr.Anshul Gupta, Mr.Nihaar Reddy,
                                                         Mr.Rohan Aggarwal & Ms.Kirti Dua,
                                                         Advs.
                                               versus
                              UNION OF INDIA & ORS.                           ..... Respondents
                                               Through   Mr.Sanjeev Singh, Ms.Kajal Bhatia &
                                                         Mr.Abhinav Deshwal, Advs. for R-3.
                                                         Mr.Manu Beri & Mr.Prateek Kasliwal,
                                                         Advs. for R-4.
                                                         Mr. Abhinav Goyal, Mr. Kushank
                                                         Sindhu, Ms.Gazal Ghai, Advs. for R-5
                                                         Mr.Ramesh Babu MR for RBI.
                                                         Mr.Rajesh Kumar, Adv for UOI.
                          +   W.P.(C) 13335/2021 & CM APPL. 42009/2021 (stay)
                              MR. DR. ASHOK KUMAR OMAR & ANR. ..... Petitioners
                                               Through   Mr. Shashwat Parihar, Mr.Shashwat
                                                         Anand, Ms.Adya Singh & Ms.Dhruva
                                                         Vig, Advs.
                                               versus
                              RESERVE BANK OF INDIA & ORS.            ..... Respondents
                                               Through   Mr.Ramesh Babu MR for RBI.
                                                         Mr.Vansh Malhotra, Adv for R2.
                          +   W.P.(C) 14359/2021 & CM APPL. 45253/2021 (stay)
                              VINAY KUMAR TIWARI & ORS.                       ..... Petitioners
                                               Through   Mr..Ashish Chauhan, Adv.
                                               versus
                              UNION OF INDIA & ORS.                           ..... Respondents
                                               Through   Mr. Dev P. Bhardwaj, CGSC with Mr.
                                                         Surender Kumar, Adv. for UOI


Signature Not Verified
Digitally Signed
By:GARIMA MADAN
Signing Date:29.03.2022
17:34:26
                                                             Mr. R K Sinha, Adv. for SBI
                          +   W.P.(C) 14828/2021 & CM.APPL.5398/2022 (directions)
                              SUVROJEET CHAKRABORTY                               ..... Petitioner
                                                Through     Ms. Kanika Singhal and Mr. Siddhant
                                                            Bajaj, Advs
                                                versus
                              UNION OF INDIA & ORS.                               ..... Respondents
                                                Through     Mr.V.Giri, Sr. Adv. with Mr.Ramesh
                                                            Babu, Ms.Manisha Singh, Ms.Nisha
                                                            Sharma,       Ms.Sanya             Panjwani,
                                                            Ms.Tanya Chowdhary & Ms.Jagriti
                                                            Bharti, Advs. for RBI
                                                            Mr. Shashank Bajpai, Mr. Supragya
                                                            Ram Mishra & Mr. Shubhankar Singh,
                                                            Advs. for R-1
                                                            Ms. Shobhana Takiar, Adv. for R-3
                                                            Ms.Nishtha Khurana, Mr.Ishan Dewan,
                                                            Mr.Lokesh Malik, Mr.Anant Singh
                                                            Negi, Mr.Imran Khera, Advs. for R-4
                                                            Mr.Sunil Dalal, Sr. Adv. alongwith
                                                            Ms.Ruchi Gour Narula, Mr.Devashish
                                                            Bhadauria, Mr.Mohit Bhadu, Advs, for
                                                            R-5
                          +   W.P.(C) 14859/2021 & CM APPL. 46893/2021 (stay)
                              VIVEK KUMAR DANDOTIA                                ..... Petitioner
                                                Through     Mr.Anshul Gupta, Mr.Nihaar Reddy,
                                                            Mr.Rohan Aggarwal & Ms.Kirti Dua,
                                                            Advs.
                                                versus
                              UNION OF INDIA & ORS.                               ..... Respondents
                                                Through     Mr.Ramesh Babu MR for RBI.
                                                            Mr. Prakash Kumar, Adv. for UOI
                                                            Mr.Siddharth Sangal, Adv. for R-3
                                                            Mr.Manu Beri & Mr.Prateek Kasliwal,
                                                            Advs. for R-4
                                                            Mr.Prakesh Kr. Adv for UOI.
                          +   W.P.(C) 1604/2022
                              VINOD AGARWAL AND ORS                           ..... Petitioner
                                                Through     Mr. Aditya Parolia, Mr. Piyush Singh,
                                                Mr. Akshay Srivastava, Ms. Aditi Sinha & Mr.


Signature Not Verified
Digitally Signed
By:GARIMA MADAN
Signing Date:29.03.2022
17:34:26
                                                 Sourav Sharma, Advs.
                                                versus
                              UNION OF INDIA AND ORS                               .... Respondent
                                                Through      Mr. Nitin Khanna, Adv. for R-1
                                                Mr. Sunil Dalal, Sr. Adv. alongwith Mr. Ankit
                                                Banati, & Mr. Shravan Niranjan, Advs. for India
                                                Bulls Housing Finance Ltd.
                                                Mr.Manu Beri & Mr.Prateek Kasliwal, Advs. for R-
                                                7
                                                Mr. Ashish Bhan, Ms. Chitra Rentala, Mr. Mohit
                                                Rohatgi, Mr. Ketan Gaur, Ms. Lisa Mishra and Mr.
                                                Vishal Hablani, Advs. for Piramal Capital &
                                                Housing Finance Limited
                                                Mr.Ramesh Babu MR for RBI.
                                                Mr.Mohit Rohatgi, Adv for R6.
                                                Ms.Vaishnavi Rao, Adv for R-3.
                                                Mr.Raj Kumar Yadav SPC for UOI.
                          +   W.P.(C) 1717/2022 & CM APPL. 4975/2022 -Stay.
                              PRANAY PRAKASH AND ORS                               ..... Petitioner
                                                Through      Mr. Aditya Parolia, Mr. Piyush Singh,
                                                Mr. Akshay Srivastava, Ms. Aditi Sinha & Mr.
                                                Sourav Sharma, Advs.
                                                versus
                              UNION OF INDIA AND ORS                               ..... Respondent
                                                Through      Mr.Ramesh Babu MR for RBI.
                                                Mr. Raj Kumar Yadav, Adv. for UOI
                                                Ms.Payal Kakra, Mr.Akash Tyagi & Mr.Sameer,
                                                Vats, Advs. for HDFC Bank
                                                Mr.Manu Beri & Mr.Prateek Kasliwal, Advs. for R-
                                                6
                          +   W.P.(C) 1724/2022 & CM APPL. 5001/2022 -Stay.
                              ABHAY AGARWAL                                           ..... Petitioner
                                                Through      Mr Sidhant Kumar & Ms Manyaa
                                                Chandok, Advs.
                                                versus
                              RESERVE BANK OF INDIA & ORS.                 ..... Respondent
                                                Through      Mr.Ramesh Babu MR for RBI.
                                                Mr. Sunil Dalal, Sr. Adv. alongwith Mr. Ankit
                                                Banati, & Mr. Shravan Niranjan, Advs. for India
                                                Bulls Housing Finance Ltd.


Signature Not Verified
Digitally Signed
By:GARIMA MADAN
Signing Date:29.03.2022
17:34:26
                           +   W.P.(C) 4301/2022 & CM APPL. 12823/2022 -Stay.
                              SANDEEP SHARMA AND ORS.                            ..... Petitioner
                                                Through     Mr.Abhishek Kukkar, Adv.
                                                versus
                              UNION OF INDIA AND ORS.                    ..... Respondent
                                                Through     Mr.Ramesh Babu MR for RBI.
                                                            Ms.Anjali Dhingra & Mr.Puneet Bajaj,
                                                            Advs for L & T Finance.
                                                            Mr.Sunil Dalal, Sr.Adv. with Ms.Ruchi
                                                            Gaur Narula, Ms.Sangeeta Sondhi,
                                                            Advs for IBHFL.
                                                            Mr.Sanjeev Singh with Ms.Kajal
                                                            Bhatia, Adv for R-3.
                                                            Mr.Sushil Raaja, Adv for UOI.
                                                            Mr.Vansh Malhotra, Adv for R7.
                          +   W.P.(C) 2927/2022& CM APPL. 8476/2022 -Stay.
                              MANOJ YADAV                                        ..... Petitioner
                                                Through     Mr. Ashish Chauhan, Adv.
                                                versus
                              UNION OF INDIA & ORS.                              ..... Respondent
                                                Through     Mr.Ramesh Babu MR for RBI.
                                                Mr.Abhishek Anand, Adv for R3.
                          +   W.P.(C) 2946/2022 & CM APPL. 8539/2022 -Stay.
                              RAJINDER KUMAR KACHROO & ORS.                            ..... Petitioner
                                                Through     Mr. Ashish Chauhan, Adv.
                                                versus
                              TATA CAPITAL HOUSING FINANCE LTD & ANR.
                                                                                       ..... Respondent
                                                Through     Mr.Sanjeev Singh, Mr.Abhinav
                                                Deshwal and Ms.Kajal Bhatia, Advs. for R-1
                          +   W.P.(C) 3084/2022 & CM APPL. 8932/2022 -Stay
                              SHRI. SIDDHARTH MATHUR AND ORS. ..... Petitioner
                                                Through     Mr.Puja Jain, Adv.
                                                versus
                              UNION OF INDIA & ORS.                              ..... Respondent
                                                Through     Ms.Amrita Singh, Adv. for R-6
                                          Ms.Monika Arora, Adv for UOI.
                          +   W.P.(C) 1251/2022 & CM APPL. 3657/2022 (interim relief)
                              GAURAV GULATI & ANR.                               ..... Petitioners
                                                Through     Mr.Sidhant Kumar & Ms.Manyaa


Signature Not Verified
Digitally Signed
By:GARIMA MADAN
Signing Date:29.03.2022
17:34:26
                                                       Chandok, Advs.
                                           versus
                              RESERVE BANK OF INDIA & ORS.         ..... Respondents
                                           Through    Mr.V.Giri, Sr. Adv. with Mr.Ramesh
                                                      Babu, Ms.Manisha Singh, Ms.Nisha
                                                      Sharma, Ms.Sanya Panjwani,
                                                      Ms.Tanya Chowdhary & Ms.Jagriti
                                                      Bharti, Advs. for RBI
                                                     Mr. Sunil Dalal, Sr. Adv. with Mr.
                                                      Ankit Banati, Mr. Shravan Niranjan,
                                                      Advs. For India Bulls Housing Finance
                                                      Mr.Kartikey Nayyar with Mr.Bharghav
                                                      Himminge, Advs for R -3

                          +   W.P.(C) 6466/2021 & CM APPL. 20342/2021(stay)
                              BALJIT SINGH BHATIA & ORS.                     ..... Petitioners
                                                Through  Mr. Aditya Parolia, Mr. Piyush Singh,
                                                         Mr. Akshay Srivastava, Ms. Aditi
                                                         Sinha & Mr. Sourav Sharma,
                                                         Ms.Kanika Singhal and Mr. Siddhant
                                                         Bajaj, Advs.
                                                versus
                              UNION OF INDIA & ORS.                          ..... Respondents
                                                Through  Mr. Rahul Sharma with Mr. C. K.
                                                         Bhatt, Advs. for UOI
                                                         Mr. Manu Beri and Mr. Prateek
                                                         Kasilwal, Advs. for R-5
                                                         Mr.Ramesh Babu MR for RBI.
                                                         Mr.Sanjeev Singh with Ms.Kajal
                                                         Bhatia, Adv for R-3.
                          +   W.P.(C) 9491/2020 & CM APPL. 30535/2020 (stay)
                              SUPERTECH URBAN5 HOME BUYERS ASSOCIATION (SUHA)
                              FOUNDATION                                     ..... Petitioner
                                                Through  Ms.Nina R Nariman, Mr. Aditya
                                                         Parolia, Mr. Piyush Singh, Mr. Akshay
                                                         Srivastava, Ms. Aditi Sinha & Mr.
                                                         Sourav Sharma, Advs
                                                versus
                              UNION OF INDIA & ORS.                          ..... Respondents
                                                Through  Mr. Rahul Sharma, CGSC with Mr. C.


Signature Not Verified
Digitally Signed
By:GARIMA MADAN
Signing Date:29.03.2022
17:34:26
                                                          K. Bhatt & Mr.Vikrant N Goyal, Advs.
                                                         for UOI
                                                         Mr. Ankit Banati, & Mr. Shravan
                                                         Niranjan, Advs. for India Bulls
                                                         Housing Finance Ltd.
                                                         Mr.Rahul Malhotra and Ms.Himanshi
                                                         Madan, Advs. for R 5.
                                                         Mr. Puneet Bajaj, Adv.
                                                         Ms. Ratna Dwivedi Dhingra, Adv
                                                         Mr.Nishant Awana, Adv. for R-11
                                                         Mr Vikrant N Goyal, Adv. for UOI
                                                         Mr. Hemant Gupta, Adv. for R-7
                                                         Mr. Sanjeev Singh, Mr. Prashant
                                                         Tripathi and Ms. Ridhi Pahuja, Advs.
                                                         for R-8
                                                         Mr. Kuber Dewan, Ms. Neeharika
                                                         Aggarwal       and        Ms.       Trisha
                                                         Raychaudhuri Advs. for R-6
                                                         Mr. Venket Rao, Remya Ronald and
                                                         Sarthak Shukla, Adv. for PNB Housing
                                                         Finance Ltd.
                                                         Nishant Awana, Adv. for R-5
                                                         Mr.Ramesh Babu MR for RBI.
                                                         Ms.Anjali Dhingra & Mr.Puneet Bajaj,
                                                         Advs for L & T Finance.
                                                         Mr.Sanjeev Singh with Ms.Kajal
                                                         Bhatia, Adv for R-3.
                          +   W.P.(C) 9493/2020 & CM APPL. 30538/2020 (stay)
                              GAUTAM SETHI & ORS.                            ..... Petitioners
                                                Through  Mr. Aditya Parolia, Mr. Piyush Singh,
                                                         Mr. Akshay Srivastava, Ms. Aditi
                                                         Sinha & Mr. Sourav Sharma, Advs
                                                versus
                              UNION OF INDIA & ORS.                          ..... Respondents
                                                Through  Mr. Ajay Digpaul CGSC, Mr. Sahaj
                                                         Garg GP and Mr. Kamal R Digpaul,
                                                         Advs.
                                                         Mr. Ankit Banati, & Mr. Shravan
                                                         Niranjan, Advs. for India Bulls
                                                         Housing Finance Ltd.


Signature Not Verified
Digitally Signed
By:GARIMA MADAN
Signing Date:29.03.2022
17:34:26
                                                          Mr.Rahul Malhotra and Ms.Himanshi
                                                         Madan, Advs. for R 4.
                                                         Mr. Puneet Bajaj, Adv.
                                                         Ms. Ratna Dwivedi Dhingra, Adv.
                                                         Mr.Nishant Awana, Adv. for R-7
                                                         Mr. Kuber Dewan, Ms. Neeharika
                                                         Aggarwal        and        Ms.       Trisha
                                                         Raychaudhuri Advs. for R-10
                                                         Mr. Venket Rao, Remya Ronald and
                                                         Sarthak Shukla, Adv. for PNB Housing
                                                         Finance Ltd.
                                                         Mr. Sunil Dalal, Sr. Adv, Mr. Ankit
                                                         Banati and Mr. Shravan Niranjan,
                                                         Advs. for R-5
                                                         Mr. Nishant Awana, Adv. for R-5
                                                         Mr.Ramesh Babu MR for RBI.
                                                         Mr.Bhrigu Dhami with Mr.Prateek
                                                         Popli, Adv for Supertech Ltd.
                          +   W.P.(C) 5542/2021 & CM APPL. 17172/2021 (stay)
                              VIJAY KUMAR CHAUDHARY & ORS.                    ..... Petitioners
                                                Through  Mr. Arun Khatri and Mr.Akshay, Advs.
                                                versus
                              UNION OF INDIA & ORS.                   ..... Respondents
                                                Through  Mr Vikrant N Goyal, Adv. for UOI
                                                         Mr. Manu Beri and Mr. Prateek
                                                         Kasilwal, Advs. for R-6
                                                         Ms.Nishtha Khurana, Mr.Ishan Dewan,
                                                         Mr.Lokesh Malik, Mr.Anant Singh
                                                         Negi & Mr.Imraan Khera, Advs. for R-
                                                         3,
                                                         Ms. Shobhana Takiar, Adv. for NHB
                                                         Mr.Ramesh Babu MR for RBI.
                                                         Mr.Sunil Dalal, Sr.Adv. with Ms.Ruchi
                                                         Gaur Narula, Ms.Sangeeta Sondhi,
                                                         Advs for IBHFL.
                                                         Mr. Ajay Digpaul CGSC, Mr. Sahaj
                                                         Garg GP and Mr. Kamal R Digpaul,
                                                         Advs. for UOI.
                          +   W.P.(C) 5870/2021 & CM APPL. 18431/2021 (stay)
                              SHREESH SHUKLA AND ORS.                         ..... Petitioners


Signature Not Verified
Digitally Signed
By:GARIMA MADAN
Signing Date:29.03.2022
17:34:26
                                                 Through     Mr. Aditya Parolia, Mr. Piyush Singh,
                                                            Mr. Akshay Srivastava, Ms. Aditi
                                                            Sinha & Mr. Sourav Sharma, Advs
                                                versus
                              UNION OF INDIA AND ORS                           ..... Respondents
                                                Through    Mr. Vijay Joshi and Mr. Himanshu
                                                           Pathak, Advs. for UOI
                                                           Mr.Ajay Kohli, Mr.S.S. Sobti &
                                                           Ms.Saloni Jain, Advs. for R-6
                                                           Mr. Ankit Banati, & Mr. Shravan
                                                           Niranjan, Advs. for India Bulls
                                                           Housing Finance Ltd.
                                                           Mr. Manu Beri and Mr. Prateek
                                                           Kasilwal, Advs. for R-7
                                                           Ms. Ratna Dwivedi Dhingra, Adv.
                                                           Mr. Ankit Banati and Mr. Shravan
                                                           Niranjan, Advs. for R-5
                                                           Mr. Ajay Kohli, Mr. S. S. Sobti and
                                                           Ms. Saloni Jain, Advs. for R-6
                                                           Mr.Ramesh Babu MR for RBI.
                                                           Mr. Ajay Digpaul CGSC, Mr. Sahaj
                                                           Garg GP and Mr. Kamal R Digpaul,
                                                           Advs. for UOI.
                                                           Mr.Bhrigu Dhami with Mr.Prateek
                                                           Popli, Adv for Supertech Ltd.
                          +   W.P.(C) 818/2022 & CM APPL. 2318/2022 -Int. Dir.
                              OMER F HAIDAR & ANR.                             ..... Petitioner
                                                Through    Mr. M. Sufian Siddiqui,
                                                Mr.Rakesh Bhugra and Ms. Alya Veronica,
                                                Advocates.
                                                versus
                              HDFC LTD.                                        ..... Respondent
                                                Through    Ms. Amrita Singh, Advocate.
                          +   W.P.(C) 5879/2021 & CM APPL. 18489/2021 (stay)
                              KAUSHIK BOSE AND ORS                             ..... Petitioner
                                                Through    Mr. Aditya Parolia, Mr. Piyush Singh,
                                                           Mr. Akshay Srivastava, Ms. Aditi
                                                           Sinha & Mr. Sourav Sharma, Advs
                                                versus
                              UNION OF INDIA AND ORS                           ..... Respondents


Signature Not Verified
Digitally Signed
By:GARIMA MADAN
Signing Date:29.03.2022
17:34:26
                                                  Through Mr.Ramesh Babu MR for RBI.
                                                         Mr.Rahul Malhotra and Ms.Himanshi
                                                         Madan, Advs. for R5.
                                                         Ms.Heena        Kochar        Adv.      for
                                                         Mr.Gaurang Kanth, CGSC for UOI
                                                         Mr. Ankit Banati, & Mr. Shravan
                                                         Niranjan, Advs. for India Bulls
                                                         Housing Finance Ltd.
                                                         Ms. Ratna Dwivedi Dhingra, Adv
                                                         Mr. Ajay Kohli, Mr.S.S. Sobti &
                                                         Ms.Saloni Jain, Advs. for R-7
                                                         Mr. Manu Beri and Mr. Prateek
                                                         Kasilwal, Advs. for R-12
                                                         Mr. Jatin Puniyani, Adv. for R-1/UOI
                                                         Mr. Sanjeev Singh, Mr. Kajal Bhaita
                                                         and Ms. Pallavi Aggaral, Advs. for
                                                         ICHFL
                                                         Mr. Kuber Dewan, Ms. Neeharika
                                                         Aggarwal        and        Ms.       Trisha
                                                         Raychaudhuri Advs. for R-8
                                                         Mr. Ankit Banati and Mr. Shravan
                                                         Niranjan, Advs. for R-5
                                                         Mr. Ajay Kohli, Mr. S. S. Sobti and
                                                         Ms. Saloni Jain, Advs. for R-7
                                                         Mr.OP Gaggar, Adv for R 11.
                                                         Mr.Jaspreet Singh, Adv for BOI.
                                                         Mr.Sanjeev Singh with Ms.Kajal
                                                         Bhatia, Adv for R-3.
                                                         Mr.Bhrigu Dhami with Mr.Prateek
                                                         Popli, Adv for Supertech Ltd.
                          +   W.P.(C) 6165/2021 & CM APPL. 19547/2021 (stay)
                              MOHD FAZAL HAMDANI                              ..... Petitioner
                                                Through  Mr. Aditya Parolia, Mr. Piyush Singh,
                                                         Mr. Akshay Srivastava, Ms. Aditi
                                                         Sinha & Mr. Sourav Sharma, Advs
                                                versus
                              UNION OF INDIA AND ORS                  ..... Respondents
                                                Through  Mr. Manu Beri and Mr. Prateek
                                                         Kasilwal, Advs. for R-5
                                                         Ms Nishtha Khurana, Mr.Ishan Dewan,


Signature Not Verified
Digitally Signed
By:GARIMA MADAN
Signing Date:29.03.2022
17:34:26
                                                          Mr.Lokesh Malik, Mr.Anant Singh
                                                         Negi & Mr.Imraan Khera, Advs. for R-
                                                         3
                                                         Mr.Ramesh Babu MR for RBI.
                                                         Mr.Sunil Dalal, Sr.Adv. with Ms.Ruchi
                                                         Gaur Narula, Ms.Sangeeta Sondhi,
                                                         Advs for IBHFL.
                                                         Mr. Ajay Digpaul CGSC, Mr. Sahaj
                                                         Garg GP and Mr. Kamal R Digpaul,
                                                         Advs. for UOI.
                                                         Mr.Neeraj with Ms.Sahaj Mr.Vedansh
                                                         Anand, Adv for UOI.
                          +   W.P.(C) 7749/2021 & CM APPL. 24201/2021(stay)
                              ANIRBAN DUTTA AND ORS                          ..... Petitioner
                                                Through  Mr. Aditya Parolia, Mr. Piyush Singh,
                                                         Mr. Akshay Srivastava, Ms. Aditi
                                                         Sinha & Mr. Sourav Sharma, Advs
                                                versus
                              UNION OF INDIA AND ORS                         ..... Respondents
                                                Through
                                                         Ms.Heena Kochar Advocate for
                                                         Mr.Gaurang Kanth, CGSC for UOI
                                                         Mr. Manu Beri and Mr. Prateek
                                                         Kasilwal, Advs. for R-5
                                                         Mr.Ajay Kohli, Mr.S.S. Sobti &
                                                         Ms.Saloni Jain, Advs. for R-4
                                                         Mr. Ajay Kohli, Mr. S. S. Sobti and
                                                         Ms. Saloni Jain, Advs. for R-4
                                                         Mr.Ramesh Babu MR for RBI.
                                                         Mr. Ajay Digpaul CGSC, Mr. Sahaj
                                                         Garg GP and Mr. Kamal R Digpaul,
                                                         Advs. for UOI.
                          +   W.P.(C) 7766/2021 & CM APPL. 24244/2021(stay)
                              PRADEEP BHARTIA AND ANR                        ..... Petitioners
                                                Through  Mr. Aditya Parolia, Mr. Piyush Singh,
                                                         Mr. Akshay Srivastava, Ms. Aditi
                                                         Sinha & Mr. Sourav Sharma, Advs
                                                versus
                              UNION OF INDIA AND ORS                         ..... Respondents
                                                Through  Mr. Arman Ali, SPC with Mr.Athar


Signature Not Verified
Digitally Signed
By:GARIMA MADAN
Signing Date:29.03.2022
17:34:26
                                                          Raza Farooquei and Krishan Kumar,
                                                         Advs.
                                                         Mr. Sidharth Joshi, Mr. Ambreen and
                                                         Ms. Tanuja Chhetri, Advs. for R-3
                                                         Mr. Manu Beri and Mr. Prateek
                                                         Kasilwal, Advs. for R-5
                                                         Mr. Kuber Dewan, Ms. Neeharika
                                                         Aggarwal       and        Ms.        Trisha
                                                         Raychaudhuri Advs. for R-4
                                                         Mr.Ramesh Babu MR for RBI.
                                                         Mr. Ajay Digpaul CGSC, Mr. Sahaj
                                                         Garg GP and Mr. Kamal R Digpaul,
                                                         Advs. for UOI.
                          +   W.P.(C) 7956/2021 & CM APPL. 24724/2021(stay)
                              HIMANSHU BAROLA AND ORS                        ..... Petitioner
                                                Through  Mr. Aditya Parolia, Mr. Piyush Singh,
                                                         Mr. Akshay Srivastava, Ms. Aditi
                                                         Sinha & Mr. Sourav Sharma, Advs
                                                versus
                              UNION OF INDIA AND ORS                         ..... Respondents
                                                Through  Mr. Ruchir Mishra and Mr. Mukesh
                                                         Kumar Tiwari, Adv.
                                                         Mr.Nishant Awana, Adv. for R-5
                                                         Mr. Manu Beri and Mr. Prateek
                                                         Kasilwal, Advs. for R-7
                                                         Mr.Ajay Kohli, Mr.S.S. Sobti &
                                                         Ms.Saloni Jain, Advs. for R-4
                                                         Mr. Kuber Dewan, Ms. Neeharika
                                                         Aggarwal       and        Ms.       Trisha
                                                         Raychaudhuri Advs. for R-6
                                                         Mr.Ramesh Babu MR for RBI.
                                                         Mr.Siddharth Nigotia, Adv for R3.
                                                         Mr. Ajay Digpaul CGSC, Mr. Sahaj
                                                         Garg GP and Mr.
                                                         Mr.Kamal R Digpaul, Advs. for UOI.
                          +   W.P.(C) 10223/2021 & CM APPL. 31512/2021 (stay)
                              ASHISH TIWARI                                  ..... Petitioner
                                                Through  Mr.Ashish Chauhan, Adv.
                                                versus
                              UNION BANK OF INDIA                            ..... Respondent


Signature Not Verified
Digitally Signed
By:GARIMA MADAN
Signing Date:29.03.2022
17:34:26
                                                 Through     Mr.Ramesh Babu MR for RBI.
                                                            Mr.O.P.Gaggar, Adv. for R-1
                                                            Mr. Ajay Digpaul CGSC, Mr. Sahaj
                                                            Garg GP and Mr. Kamal R Digpaul,
                                                            Advs. for UOI.
                          +   W.P.(C) 3455/2022
                              DR. JAIDEEP GOEL AND ANR.                          ..... Petitioner
                                                Through      Mr. Abhay Mani Tripathi, Adv.
                                                versus
                              UNION OF INDIA AND ORS.                            ..... Respondent
                                                Through      Mr. Niraj Kumar, Sr. Central Govt.
                                                Counsel for R-1
                                                Mr.Vansh Malhotra, Adv for R3.
                                                Mr. Ajay Digpaul CGSC, Mr. Sahaj Garg GP and
                                                Mr. Kamal R Digpaul, Advs. for UOI.
                          +   W.P.(C) 3513/2022
                              AJAY SINGH & ANR.                                  ..... Petitioner
                                                Through      Mr. Lokesh Mishra and Mr. Ankit
                                                Kumar, Advs.
                                                versus
                              UNION OF INDIA & ORS.                              ..... Respondent
                                                Through      Mr. Raj Kr. Yadav and Mr. Ashok Kr.
                                                Verma, Advs. for R-1.
                                                Ms. Aditi Tomar, Adv. for respondent no. 3-PNB
                                                Housing Finance Ltd.
                                                Mr. Ajay Digpaul CGSC, Mr. Sahaj Garg GP and
                                                Mr. Kamal R Digpaul, Advs. for UOI.
                          +   W.P.(C) 4116/2022
                              ABHIJEET BANERJEE AND ORS                          ..... Petitioner
                                                Through      Mr. Aditya Parolia, Mr. Piyush Singh,
                                                Mr. Akshay Srivastava and Mr. Sourav Sharma,
                                                Advs.
                                                versus
                              UNION OF INDIA AND ORS                             ..... Respondent
                                                Through      Mr. Shoumendu Mukherji, Sr. Panel
                                                Counsel with Ms. Megha Sharma, Adv. for
                                                respondent no. 1
                                                Mr. Rahul Malhotra and Ms. Himanshi Madan,
                                                Advs. for respondent no. 4.
                                                Mr. Manu Beri, Adv. for respondent no. 10.


Signature Not Verified
Digitally Signed
By:GARIMA MADAN
Signing Date:29.03.2022
17:34:26
                                                   Ms.Anjali Dhingra & Mr.Puneet Bajaj, Advs for L
                                                  & T Finance.
                                                  Mr.Sunil Dalal, Sr.Adv. with Ms.Ruchi Gaur Narula,
                                                  Ms.Sangeeta Sondhi, Advs for IBHFL.
                                                  Mr.Sanjeev Singh with Ms.Kajal Bhatia, Adv for R-
                                                  3.
                                                  Mr. Ajay Digpaul CGSC, Mr. Sahaj Garg GP and
                                                  Mr. Kamal R Digpaul, Advs. for UOI.
                          +   W.P.(C) 4287/2022
                              JASVINDER SINGH                                       ..... Petitioner
                                                Through      Mr.Anshul Gupta & Mr.Manik Rai
                                                Bhalla, Advs.
                                                versus
                              UNION OF INDIA & ORS.                                 ..... Respondent
                                                Through      Mr.Nirvikar Verma & Mr.Shantanu,
                                                Advs. for R-1.
                                                Mr.Manu Beri, Adv. for R-4
                                                Mr. Ajay Digpaul CGSC, Mr. Sahaj Garg GP and
                                                Mr. Kamal R Digpaul, Advs. for UOI.
                          +   W.P.(C) 387/2021 & CM APPL. 1035/2021 (stay)
                              SARE SPRINGVIEW HEIGHTS BUYER WELFARE ASSOCIATION
                                                                   ..... Petitioner
                                                Through      Mr. Atul Kumar Singh, Adv.
                                                versus
                              UNION OF INDIA & ORS.                         ..... Respondents
                                                Through      Ms. Ruchi Gour Narula, Mr. Devashish
                                                             Bhadauria, Mr. Mohit Bhadu, Advs. for
                                                             R-6
                                                             Mr.Nishant Awana, Adv. for R-5
                                                             MsArchana Gaur, Adv. for UOI
                                                             Mr. Siddharth Sangal, Adv. for R-7
                                                             Mr. Kuber Dewan, Ms. Neeharika
                                                             Aggarwal          and        Ms.       Trisha
                                                             Raychaudhuri Advs. for R-8
                                                             Mr.Sunil Dalal, Sr.Adv. with Ms.Ruchi
                                                             Gaur Narula, Ms.Sangeeta Sondhi,
                                                             Advs for IBHFL.
                                                             Mr.Rahul Malhotra, Adv for R9.
                          +   W.P.(C) 1144/2021 & CM APPL. 3235/2021 (stay)
                              GROUP CAPTAIN PRABHAKARA


Signature Not Verified
Digitally Signed
By:GARIMA MADAN
Signing Date:29.03.2022
17:34:26
                               KANKANADY RETD.                                  ..... Petitioner
                                          Through           Mr. Saurabh Ajay Gupta and Mr.
                                                            Nishant Bishnoi, Advs.
                                             versus
                              UNION OF INDIA & ORS.                          ..... Respondents
                                             Through     Mr.V.Giri, Sr. Adv. with Mr.Ramesh
                                                         Babu, Ms.Manisha Singh, Ms.Nisha
                                                         Sharma,       Ms.Sanya         Panjwani,
                                                         Ms.Tanya Chowdhary & Ms.Jagriti
                                                         Bharti, Advs. for RBI
                                                         Mr. Dev P. Bhardwaj, CGSC with Mr.
                                                         Surender Kumar, Adv. for UOI
                                                         Mr.Abhishek Chakroborty with Mr.
                                                         Santosh Kumar Rout, Adv. for R-3
                                                         Mr. Ajay Kohli, Mr. S. S. Sobti and
                                                         Ms. Saloni Jain, Advs. for R-5
                                                         Mr.Kartik Nayar with Mr.Krish Kalra,
                                                         Advs.
                          +   W.P.(C) 1149/2021& CM APPL. 3250/2021 (stay)
                              PASHMINA BROOKWOODS APARTMENT ALLOTTEES/OWNER
                              WELFARE ASSOCIATION ..... Petitioner
                                               Through   Mr. Aditya Parolia, Mr. Piyush Singh,
                                                         Mr. Akshay Srivastava, Ms. Aditi
                                                         Sinha & Mr. Sourav Sharma, Advs
                                               versus
                              UNION OF INDIA & ORS.                          ..... Respondents
                                               Through   Mr.Ramesh Babu, Ms.Manisha Singh,
                                                         Ms.Nisha Sharma, Ms.Sanya Panjwani,
                                                         Ms.Tanya Chowdhary & Ms.Jagriti
                                                         Bharti, Advs. for RBI
                                                         Mr. Manish Mohan, CGSC with Mr.
                                                         Ms. Dhwani Sharma, Adv.
                                                         Mr. Ajay Kohli, Mr.S.S. Sobti &
                                                         Ms.Saloni Jain, Advs.
                                                         Mr.Nishant Awana, Adv. for R-5
                                                         Mr. Shashwat Kumar and Mr. Naman
                                                         Mittal, Advs. for R-6
                                                         Mr. Manu Beri and Mr. Prateek
                                                         Kasilwal, Advs. for R-7
                                                         Mr. Kuber Dewan, Ms. Neeharika


Signature Not Verified
Digitally Signed
By:GARIMA MADAN
Signing Date:29.03.2022
17:34:26
                                                          Aggarwal        and        Ms.       Trisha
                                                         Raychaudhuri Advs.
                                                         Mr. Ajay Kohli, Mr. S. S. Sobti and
                                                         Ms. Saloni Jain, Advs. for R-4
                          +   W.P.(C) 1225/2021 & CM APPL. 3451/2021 (stay)
                              MOHINDER PAL SINGH & ORS.                       ..... Petitioners
                                                Through  Mr. Aditya Parolia, Mr. Piyush Singh,
                                                         Mr. Akshay Srivastava, Ms. Aditi
                                                         Sinha & Mr. Sourav Sharma, Advs
                                                versus
                              UNION OF INDIA & ORS.                   ..... Respondents
                                                Through
                                                         Mr. Ashish Makhija and Mr. Deep
                                                         Bisht, Advs. for R-3
                                                         Mr. Manu Beri and Mr. Prateek
                                                         Kasilwal, Advs. for R-8
                                                         Mr. Kuber Dewan, Ms. Neeharika
                                                         Aggarwal        and        Ms.       Trisha
                                                         Raychaudhuri Advs. for R-6
                                                         Ms. Suparna Srivastava, CGSC
                                                         with Soumya Singh, Advocate
                                                         Mr.Rajesh Kumar, proxy for R-7.
                                                         Mr.Mohd. Tayyab, Adv .
                                                         Mr.Rahul Malhotra, Adv for R5.
                          +   W.P.(C) 1377/2021
                              J B SINGH & ORS.                                ..... Petitioners
                                                Through  Mr. Nupur Mitra, Adv.
                                                versus
                              PNB HOUSING FINANCE LTD & ORS.                  ..... Respondents
                                                Through  Mr. Ajay Kohli, Mr.S.S. Sobti &
                                                         Ms.Saloni Jain, Advs. for R-1.
                                                         Mr. Kuber Dewan, Ms. Neeharika
                                                         Aggarwal & Ms. Trisha Raychaudhuri,
                                                         Advs. for R-6
                              CORAM:
                              HON'BLE MS. JUSTICE REKHA PALLI




Signature Not Verified
Digitally Signed
By:GARIMA MADAN
Signing Date:29.03.2022
17:34:26
                                               ORDER

% 28.03.2022

1. On 31.01.2022, this Court had noted in para 30 of its order that W.P.(C) 9491/2020 and 1377/2021 would be treated as lead matters, learned counsel for the parties jointly pray that instead of W.P(C)1377/2021, W.P.(C)1225/2021 be treated as one of the two lead matters. At the request of the parties, it is directed that W.P.(C)9491/2020 and W.P.(C)1225/2021 will be treated as the lead matters.

2. Pleadings in some of the matters are still not complete. In some of the other matters, where counter affidavits already stand filed, learned counsel for the respondents pray for time to file additional affidavit. Learned counsel for the petitioners have no objection to the said request.

3. The respondents are accordingly granted four weeks' time to file counter affidavits, if not already filed as also additional affidavits wherever they wish to. Rejoinder thereto, if any, be filed within two weeks thereafter.

4. Interim orders to continue till the next date. It is made clear that the interim orders will bind all the respondents as also the assignees of the debt from the original lenders before this Court. In the light of the interim order dated 31.01.2022, the respective banks/financial institutions are directed to provide appropriate information regarding the petitioners to Credit Information Bureau (India) Limited (CIBIL) in accordance with the interim order dated 31.01.2022 so that the Signature Not Verified Digitally Signed By:GARIMA MADAN Signing Date:29.03.2022 17:34:26 ratings of the petitioners are suitably amended.

5. At this stage, learned counsel for the respondents in some of the petitions submit that their cases are not similarly placed as those referred to in the order dated 31.01.2022. Even though prima facie, this Court does not find any merit in the said submission, Mr.Sanjeev Sagar, learned counsel for the respondents in W.P.(C)12368/2021 offers to take upon himself the responsibility to place on record details of matters, where learned counsel for the respondents seek to contend that the matters are not similar to those referred to in the interim order dated 31.01.2022. Learned counsel for the respondents are therefore granted liberty to approach Mr. Sagar, who will then file a compilation before this Court setting out details regarding the matters, which it is claimed, are not covered by the interim order dated 31.01.2022.

6. List on 11.07.2022.

CM APPL.9923/2022 in W.P.(C) 12368/2021

7. This is an application filed by one Mr. Pershant Kumar Jain, who claiming to be similarly placed as the original petitioners seeks impleadment in the writ petition.

8. Issue notice. Mr. Hemant Gupta, learned counsel appearing on behalf of Piramal Capital and Housing Finance Limited accepts notice and submits that the respondent no. 7 has been taken over by M/s. Piramal Capital and Housing Finance Limited.

9. In the light of the aforesaid, learned counsel for the petitioner seeks leave to file an amended memo of parties showing the name of M/s. Piramal Capital and Housing Finance Limited as respondent no. 7.

Signature Not Verified Digitally Signed By:GARIMA MADAN Signing Date:29.03.2022 17:34:26

10.Despite advance service none of the respondents except respondent no. 7 are represented. Keeping in view the nature of relief sought in the application, the same is taken up for consideration and without expressing any opinion on the averments made in the application, the same is allowed. The applicant is accordingly, impleaded as petitioner no. 100 in the writ petition. Amended memo of parties be filed within three weeks.

11.Needless to state, the interim order dated 31.01.2022 as extended today will also be applicable to the newly added petitioner herein.

12.The application stands disposed of.

CM APPL.9899/2022 in W.P.(C)9491/2020

13.This is an application filed by 11 applicants, who claim to be similarly placed as the original petitioners, seeking impleadment in the writ petition.

14.Learned counsel for the applicant submits that even though the applicants are members of sole petitioner i.e. Supertech Urbans Home Buyers Association(SUHA) Foundation, the present application has been necessitated as the respondents have been extending benefits of the interim orders only to those persons, who are in their individual capacity, petitioners before this Court.

15.Issue notice. Learned counsel for the respondent no.9 accepts notice.

16.Despite advance service none of the respondents except respondent no. 9 are represented. Keeping in view the nature of relief sought in the application, the same is taken up for consideration and without expressing any opinion on the averments made in the application, the same is allowed. The 11 applicants are, accordingly, impleaded as Signature Not Verified Digitally Signed By:GARIMA MADAN Signing Date:29.03.2022 17:34:26 petitioner nos.2 to 12 in the writ petition. Amended memo of parties be filed within three weeks.

17.Needless to state, the interim order dated 31.01.2022 as extended today will also be applicable to the newly added petitioners herein.

18.The application stands disposed of.

CM APPL.10394/2022 in W.P(C) No. 5870/2021

19. This is an application filed by 5 applicants who claim to be similarly placed as the original petitioners, seeking impleadment in the writ petition.

20.Issue notice. Learned counsel for the respondent no.5 accepts notice.

21. Despite advance service none of the respondents except respondent no. 5 are represented. Keeping in view the nature of relief sought in the application, the same is taken up for consideration and without expressing any opinion on the averments made in the application, the same is allowed. The five applicants are, accordingly, impleaded as petitioner nos.24 to 28 in the writ petition. Amended memo of parties be filed within three weeks.

22.Needless to state, the interim order dated 31.01.2022 as extended today will also be applicable to the newly added petitioners herein.

23.The application stands disposed of.

REKHA PALLI, J MARCH 28, 2022 sr Signature Not Verified Digitally Signed By:GARIMA MADAN Signing Date:29.03.2022 17:34:26