Section 2(26)(iii) in Gujarat Sales Tax Act, 1969

[Cites 0, Cited by 3] [Section 2(26)] [Section 2] [Entire Act]

State of Gujarat - Subsection

Section 2(26)(iii) in Gujarat Sales Tax Act, 1969

(iii)being goods specified in entries 1 to 3 in Part A of Schedule II and in entries 1 to 6 in Part B of Schedule II without doing anything to them which takes them out of the description thereof in those entries,

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State of Gujarat - Subsection

Section 2(26)(iii) in Gujarat Sales Tax Act, 1969