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[Cites 0, Cited by 0] [Section 370(5)] [Section 370] [Entire Act]

State of Assam - Subsection

Section 370(5)(B) in The Assam Excise Rules, 2016

(B)Mritasanjibani or similar Ayurvedic preparations are exempted for all purposes from the provisions of the Act. But Medicated wines and similar preparations containing foreign liquor manufactured in Assam or manufactured in another part of India and imported into Assam are exempted from the provisions of the Act relating to sale, subject to the following conditions :