Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 40(2)] [Section 40] [Entire Act] State of West Bengal - Subsection Section 40(2)(c) in The West Bengal Council Of Higher Secondary Education Act, 1975 (c)the Provident Funds referred to in clause (n) of sub-section (2) of section 21 as may be instituted and administered by the Council;