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[Cites 0, Cited by 0] [Section 24D(2)] [Section 24D] [Entire Act]

State of Odisha - Subsection

Section 24D(2)(c) in The Orissa Agricultural Produce Markets Rules, 1958

(c)proposed facilities for cleaning, sorting, grading, packing, storing and any other manner of value addition, including laboratory facilities, if any, for quality testing of the produce before sale or export;