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[Cites 0, Cited by 0] [Section 12(4)] [Section 12] [Entire Act]

State of Rajasthan - Subsection

Section 12(4)(a) in The Rajasthan Mica Act, 1958

(a)fails to notify to the prescribed authority and in the prescribed manner the place or places used by him whether for storing mica or preparing for its sale; or