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[Cites 0, Cited by 0] [Section 65] [Entire Act]

State of Meghalaya - Subsection

Section 65(7) in The Meghalaya Police Act, 2010

(7)While preparing the Internal Security Scheme under Section 66 (1), the police shall take into consideration the contingencies of specific law and order problems, and security requirements that may arise in such situations.