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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Odisha - Subsection

Section 6(3) in Orissa Universities Act, 1989

(3)The Committee referred to in sub-section (1) shall consist of three members out of whom one member shall be nominated by the Chairman, University Grants Commission, one member shall be nominated by the Chancellor and the remaining member shall be selected by the Syndicate of the concerned University, and the Chancellor shall appoint one of the members to be the Chairman of the Committee.