Rajasthan High Court - Jodhpur
State Of Raj. & Ors vs Nemi Chand & Ors on 24 August, 2017
Bench: Gopal Krishan Vyas, Manoj Kumar Garg
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
JODHPUR
D.B. Spl. Appl. Writ No. 247 / 2013
1. State Of Raj. through the Secretary, Public Health and
Engineering Department (PHED), Govt. of Rajasthan, Jaipur,
Rajasthan.
2. The Secretary, Panchayati Raj & Rural Department, Govt. of
Rajasthan, Jaipur, Rajasthan.
3. District Collector, District Nagaur, Rajasthan
4. District Collector, District Sikar, Rajasthan
5. District Collector, District Jaipur, Rajasthan
6. District Collector, District Ajmer, Rajasthan
7. District Collector, District Junjhunu, Rajasthan
8. District Collector, District Jodhpur, Rajasthan
9. District Collector, District Barmer, Rajasthan
10. Superintending Engineer, Public Health & Engineering
Department (PHED), Nagaur, District Nagaur, Rajasthan
11. Superintending Engineer, Public Health & Engineering
Department (PHED), Sikar, District Sikar, Rajasthan
12. Superintending Engineer, Public Health & Engineering
Department (PHED), Jaipur, District Jaipur, Rajasthan
13. Superintending Engineer, Public Health & Engineering
Department (PHED), Ajmer, District Ajmer, Rajasthan
14. Superintending Engineer, Public Health & Engineering
Department (PHED), Jhunjhunu, District Jhunjhunu,
Rajasthan
15. Superintending Engineer, Public Health & Engineering
Department (PHED), Jodhpur, District Jodhpur, Rajasthan
16. Superintending Engineer, Public Health & Engineering
Department (PHED), Barmer, District Barmer, Rajasthan
----Appellants
Versus
1. Nemi Chand S/o Shri Jagdish Prasad Sad, aged about 30
years R/o Village Beejathal, Tehsil Merta City, District
Nagaur
(2 of 26)
[SAW-247/2013]
2. Radheyshyam S/o Shri Haridas Sad, R/o Village Biramsar,
Post Rohini, Teshil & District Nagaur
3. Baga Ram S/o Shri Ram Chandra Jakhar, R/o village
Pabusar, Post Karju, Tehsil Khinvsar, District Nagaur.
4. Bhiya Ram Meghwal, S/o Shri Koshal Ram @ Kola Ram
Meghwal, R/o Dholiyadare, Tehsil Khinvasar, District Nagaur.
5. Jaipal Singh S/o Shri Sangram Singh, R/o V&P Bhutati via
Ren, Tehsil Degana, District Nagaur.
6. Surendra Singh S/o Prabhu Singh, R/o Theekaria Khurd,
Tehsil Nawa, District Nagaur.
7. Baga Ram Rao S/o Bhoja Ram Rao, R/o Post Karju, Tehsil
Khinvsar, District Nagaur.
8. Inder Singh, S/o Kan Singh, R/o Jawa Sisodiya Post
Keetalsar, Via Degana, District Nagaur.
9. Mahendra Singh Shekhawat S/o Shri Devi Singh, R/o Village
Ralawala, Tehsil Phulera (Sambhar Lake) Via Renwas,
District Jaipur.
10. Panchu Ram Saini S/o Shri Birda Ram Saini, R/o Ward No.8,
Village Mundota Tehsil Aamer, District Jaipur.
11 Dhana Ram Mali, S/o Shri Sursa Ram Mali, R/o Ward No.8,
Village Mundota Tehsil Aamer, District Jaipur.
12. Bashir Ahmed S/o Shri Chhote Khan, R/o P.No.269, Sanjay
Nagar, Kalwad Road, Jhotwada, District Jaipur.
13 Ajeet Singh S/o Shri Bajrang Singh, R/o Village Post Hirnoda
Via Phulera Railway, Tehsil Phulera District Jaipur.
14. Suresh Bawariya S/o Shri Banna Ram, R/o Post Pachar, Via
Kalwad, Tehsil Jhotwara, District Jaipur.
15. Dhanna Ram Jat S/o Shri Gabru Ram Jat, R/o Village
Jugalipura, Post Siroj, Tehsil Kishangarh, District Ajmer
(Raj.)
16. Gokul Chandra Sharma S/o Shri Gyarasi Lal Sharma, R/o
P.No.14, Ganesh Nagar, In Back of Karghani, Kalwad Road,
Harnathpuri, Ward No.11, District Jaipur.
17. Madan Lal Jat S/o Shri Gabru Ram Jat, R/o Village
Jugalipura, Post Siroj, Tehsil Kishangarh, District Ajmer.
18. Ram Kishor Sharma S/o Shri Gyarasi Lal Sharma, R/o
P.No.15, Ganesh Nagar, In Back of Karghani, Kalwad Road,
Harnathpuri, Ward No.11, District Jaipur.
(3 of 26)
[SAW-247/2013]
19. Om Prakash Sharma S/o Shri Jagdish Prasad Sharma, R/o
V&P Dukiya, Dataramgarh, District Sikar.
20. Rajesh Kumar Dewatwal S/o Shri Rameshwar Dewatwal, R/o
Charan River I, Benad Road, Regaro Ka Mohalla, Jhotwara,
District Jaipur.
21. Lalu Ram Jangid S/o Shri Kalu Ram Jangid, R/o Bawari
(Pawanda Ki Dhani), Tehsil Srimadhopur, District Sikar.
22. Ramniwas Choudhary S/o Shri Badri Prasad Jat, R/o
Rampura, Gram Panchayat Harphula, Via Chittora, Tehsil
Phagi, District Jaipur.
23. Sedu Ram S/o Shri Deva Ram Gurjar, R/o Village Maheshwas
Khurd, Ward No.7, Post Rojada, Via Jhotwara, District Jaipur.
24. Rood Singh Shekhawat S/o Shri Laxman Singh Shekhawat,
R/o Gram Panchayat Nandari, Mukam Nandari, Post Renwal,
District Jaipur.
25. Suwa Lal Yadav S/o Shri Jagdish Prasad Yadav, R/o Dhani
Gangaramwali, Ward No.1, V&P Loharwada, Via Udaipuriya,
Tehsil Chomu, District Jaipur.
26. Mukesh Kumar Yadav S/o Shri Ram Lal Yadav, R/o 218,
Dhani Near Neemdali School, Village Nindola, Post Khejroli,
Via Itawa Bhopji, Tehsil Chomu, District Jaipur.
27. Ram Narayan Yadav S/o Shri Jagdish Prasad Yadav, R/o
Dhani Gangaramwali, Ward No.1, V&P Loharwada, Via
Udaipuriya, Tehsil Chomu, District Jaipur.
28. Champa Lal Mali S/o Shri Balchand, R/o Village Mundota,
Tehsil Aamer, District Jaipur.
29. Bhiwa Ram Jat S/o Shri Bhuramal Jat, R/o Village 98,
Tatiyawas (Rampura), Near Gopuri Power House, Tehsil
Aamer, Via Jetpura, Post Rampura, District Jaipur.
30. Jai Singh Shekhawat S/o Shri Gokul Singh Shekhawat, R/o
Village Chavsari, Tehsil Udaipurwati, District Jhunjhunu.
31. Narendra Singh Shekhawat S/o Shri Dunger Singh
Shekhawat, R/o Village Chavsari, Tehsil Udaipurwati, District
Jhunjhunu.
32. Bharat Singh S/o Shri Balveer Singh Rathore, R/o P.No.7,
Sain Colony, Prem Nagar, Via Jhotwara, District Jaipur.
33. Rajpal Singh Nathawat S/o Shri Bajrang Singh Nathawat,
R/o 49B, Mitra Nagar, Ram Nagar, Sodala, District Jaipur.
(4 of 26)
[SAW-247/2013]
34. Jeevan Singh S/o Shri Sajan Singh, R/o Mukam Post Phardoli
Badi, Via Phagnawa, Tehsil & District Sikar.
35. Daleep Singh S/o Shri Sajan Singh, R/o Mukam Post Phardoli
Badi, Via Phagnawa, Tehsil & District Sikar.
36. Bharat Singh S/o Shri Umaid Singh R/o Mukam Post
Phardoli Badi, Via Phagnawa, Tehsil & District Sikar.
37. Yogendra Singh S/o Shri Mahendra Singh, R/o Mukam Post
Dhabdi Baloda, Via Dungra, Tehsil Nawalgarh, District
Jhunjhunu.
38. Mahaveer Singh Shekhawat S/o Shri Jagmal Singh, R/o
Mukam Post Bhodki, Via Ghuda Godji, Tehsil Udaipurwati,
District Jhunjhunu.
39. Puranmal Yadav S/o Shri Kishan Lal Yadav, R/o Mukam Post
Aaspur Bada, Via Ajeetgarh, Tehsil Srimadhopur, District
Sikar.
40. Mangi Lal Jat S/o Shri Govind Ram Jat, R/o Punasar Khurd,
Post Chadi, Tehsil Osian, District Jodhpur.
41. Mangi Lal Jat S/o Shri Narayan Ram Jat, R/o Post Chadi,
Tehsil Osian, District Jodhpur.
42. Ram Singh Shekhawat S/o Late Shri Hari Singh Shekhawat,
R/o Village Dansroli, Via Surera Manda, District Sikar.
43. Rajendra Singh Rathore S/o Shri Sumer Singh Rathore, R/o
Village Benan, Panchayat Samiti Bilara, Via Pipar City,
District Jodhpur.
44. Ummaid Singh Rathore S/o Shri Sumer Singh Rathore, R/o
Village Benan, Panchayat Samiti Bilara, Via Pipar City,
District Jodhpur.
45. Sharwan Singh Rathore S/o Shri Sumer Singh Rathore, R/o
Village Benan, Panchayat Samiti Bilara, Via Pipar City,
District Jodhpur.
46. Devi Singh Ranawat S/o Late Shri Bhanwar Singh Ranawat,
R/o Village Samdari, Panchayat Samiti Siwana, District
Barmer.
----Respondent
Connected With
D.B. Spl. Appl. Writ No. 327 / 2013
(5 of 26)
[SAW-247/2013]
1. State of Rajasthan, through the Secretary, Public Health and
Engineering Department (PHED), Govt. of Rajasthan, Jaipur,
Rajasthan.
2. The Secretary Panchayati Raj and Rural Department,
Govt. of Rajasthan, Jaipur, Rajasthan.
3. District Collector, District Udaipur, Rajasthan.
4. Superintending Engineer, Public Health and Engineering
Department (PHED), Udaipur, District Udaipur, Rajasthan.
5. District Collector, District Nagaur, Rajasthan.
6. Superintend Engineer, Public Health and Engineering
Department (PHED), Nagaur, District Nagaur, Rajasthan.
7. District Collector, District Pratapgarh, Rajasthan.
8. Superintending Engineer, Public Health and Engineering
Department (PHED), Pratapgarh, District Pratapgarh,
Rajasthan
----Appellant
Versus
1. Vikram Singh Shaktawat son of Shri Pratap Singh
Shaktawat, aged about 23 years, R/o Bada Mangra, Tehsil
Vallabhnagar, District Udaipur.
2. Vinod Kumar son of Shri Laxmi Lal Suthar, R/o Gram
Panchayat Gadariawas, Tehsil Dhariawad, District
Pratapgarh.
3. Vikram Singh son of Shri Man Singh, R/o Gram Panchayat
Loonda, Tehsil Vallabh Nagar, District Udaipur.
4. Ramratan son of Shri Ugma Ram, R/o Gangawas, Tehsil
Merta City, District Nagaur, Rajasthan.
5. Ravindra Singh son of Shri Prithvi Singh, R/o Netardiya,
Tehsil Merta, District Nagaur.
6. Sayar Singh son of Bheema Ram, R/o Sirawana, Tehsil
Degana, District Nagaur, Rajasthan.
----Respondents
D.B. Spl. Appl. Writ No. 412 / 2013
1. State of Rajasthan, through the Secretary, Public Health and
Engineering Department (PHED), Govt. of Rajasthan, Jaipur,
Rajasthan.
2. The Secretary Panchayati Raj and Rural Department, Govt.
of Rajasthan, Jaipur, Rajasthan.
3. District Collector, District Jalore, Rajasthan.
(6 of 26)
[SAW-247/2013]
4. Superintending Engineer, Public Health and Engineering
Department (PHED), Jalore, District Jalore, Rajasthan.
--Appellants
Versus
1. Taga Ram son of Shri Varda Ji Choudhary, aged about
35 years, R/o Gram Panchayat Aasana, Tehsil Ahore,
District Jalore, Rajasthan.
2. Jug Raj son of Shri Honsaji Purohit, R/o Gram Panchayat
Chavacha, Tehsil Ahore, District Jalore, Rajasthan.
3. Samrath Singh son of Shri Hem Singh, R/o Gram
Panchayat Rawatda, Tehsil Sayla, District Jalore, Rajasthan.
4. Milap Chand son of Shri Shanker Lal Garg, R/o Gram
Panchayat Charli, Tehsil Ahore, District Jalore,Rajasthan.
5. Vaga Ram son of Shri Prahalad Choudhary, R/o Gram
Panchayat Chavacha, Tehsil Ahore, District Jalore,
Rajasthan.
6. Indra Dan son of Shri Lalu Dan Charan, R/o Gram
Panchayat noon, Tehsil Jalore, District Jalore, Rajasthan.
7. Madan Singh son of Shri Nathu Singh, R/o Gram Panchayat
Tunra, Tehsil Sayla, District Jalore, Rajasthan.
8. Virma Ram son of shri Chamna Ji Choudhary, R/o Gram
Panchayat Bala, Tehsil Ahore, District Jalore, Rajasthan.
----Respondents
D.B. Spl. Appl. Writ No. 423 / 2013
1. State of Rajasthan, through the Secretary, Public Health and
Engineering Department (PHED), Govt. of Rajasthan, Jaipur,
Rajasthan.
2. The Secretary Panchayati Raj and Rural Department, Govt.
of Rajasthan, Jaipur, Rajasthan.
3. District Collector, District Nagaur, Rajasthan.
4. District Collector, District Sikar, Rajasthan.
5. District Collector, District Jaipur, Rajasthan.
6. District Collector, District Ajmer, Rajasthan.
7. District Collector, District Churu, Rajasthan.
8. District Collector, District Dausa, Rajasthan.
9. District Collector, District Alwar, Rajasthan.
10. District Collector, District Jhunjhunu, Rajasthan.
11. District Collector, District Sriganganagar, Rajasthan.
(7 of 26)
[SAW-247/2013]
12. Superintending Engineer, Public Health and Engineering
Department (PHED), Nagaur, District Nagaur, Rajasthan.
13. Superintending Engineer, Public Health and Engineering
Department (PHED), Sikar, District Sikar, Rajasthan.
14. Superintending Engineer, Public Health and Engineering
Department (PHED), Jaipur, District Jaipur, Rajasthan.
15. Superintending Engineer, Public Health and Engineering
Department (PHED), Ajmer, District Ajmer, Rajasthan.
16. Superintending Engineer, Public Health and Engineering
Department (PHED), Churu, District Churu, Rajasthan.
17. Superintending Engineer, Public Health and Engineering
Department (PHED), Dausa, District Dausa, Rajasthan.
18. Superintending Engineer, Public Health and Engineering
Department (PHED), Alwar, District Alwar, Rajasthan.
19. Superintending Engineer, Public Health and Engineering
Department (PHED), Jhunjhunu, District Jhunjhunu,
Rajasthan.
20. Superintending Engineer, Public Health and Engineering
Department (PHED), Sriganganagar, District
Sriganganagar, Rajasthan
----Appellant
Versus
1. Dharma Ram son of Sh. Likhma Ram, aged about 35
yrs, R/o Gram Panchayat Pandu Khurd, Teshil Merta
City, District Nagaur.
2. Shimbhu Ram son of Sh. Ram Niwas, R/o Gram Panchayat
Jadau Kala, Tehsil Merta City, District Nagaur.
3. Ramwaroop son of Shri Dhanna Ram, R/o Gram Panchayat
Jadau Kala, Tehsil Merta City, District Nagaur.
4. Babu Ram son of Shri Ganesha Ram, R/o Gram Panchayat
Padu Khurd, Tehsil Merta City, District Nagaur.
5. Dilip Singh son of Shri Arjan Singh, R/o Gram Panchayat
Lichana, Tehsil Nawa, District Nagaur.
6. Vimal Singh son of Shri Mool Singh, R/o Gram Panchayat
Ambabapa, Tehsil Deedwana, District Nagaur.
7. Rajendra Choyal S/o Jeevan Ram, R/o Gram Panchayat Jawa
Sisodiya, Tehsil Degana, District Nagaur.
8. Pukhraj Singh S/o Dasrat Singh, R/o Gram Panchayat
Khundari, Tehsil Parbatsar, District Nagaur.
9. Surjeet Singh S/o Shri Kesar Singh, R/o Gram Panchayat
Kundari, Tehsil Parbatsar, District Nagaur.
(8 of 26)
[SAW-247/2013]
10. Girwar Singh S/o Shri Magej Singh, R/o Gram Panchayat
Bawari, Tehsil Sri Madhopur, District Sikar.
11. Satpal Singh S/o Shri Bahadur Singh, R/o Gram Panchayat
Dukiya, Tehsil Dataramgarh, District Sikar.
12. Ummaid Singh S/o Shri Mal Singh, R/o Gram Panchayat
Bawari, Tehsil Sri Madhopur, District Sikar.
13. Rajendra Singh S/o Shri Madan Singh, R/o Gram Panchayat
Bawari, Tehsil Sri Madhopur, District Sikar.
14. Ram Singh S/o Bajrang Singh, R/o Gram Panchayat
Pawanda ki Dhani, Tehsil Sri Madhopur, District Sikar.
15. Mahaveer Singh S/o Shri Lal Singh, R/o Gram Panchayat
Hathora, Tehsil Sri Madhopur, District Sikar.
16. Bhupendra Singh S/o Shri Sumer Singh, R/o Gram
Panchayat Jugalpura, Tehsil Neem ka Thana, District Sikar.
17. Chatar Singh S/o Shri Chaju Singh, R/o Gram Panchayat
Jugalpura, Tehsil Neem ka Thana, District Sikar.
18. Narendra Singh S/o Shri Kan Singh, R/o Gram Panchayat
Nathusar, Tehsil Sri Madhopur, District Sikar.
19. Rajendra Singh S/o Shri Narpat Singh, R/o Gram Panchayat
Prithvipura, Tehsil Dataramgarh, District Sikar.
20. Ram Singh S/o Shri Narpat Singh R/o Gram Panchayat
Prithvipura, Tehsil Dataramgarh, District Sikar.
21. Gajendra Singh S/o Shri Narpat Singh, R/o Gram Panchayat
Prithvipura, Tehsil Dataramgarh, District Sikar.
22. Narpat Singh S/o Shri Devi Singh, R/o Gram Panchayat
Prithvipura, Tehsil Sri Madhopur, District Sikar.
23. Mahesh Kumar Sharma S/o Shri Ramji Lal Sharma, R/o
Gram Panchayat Sawatpura, Tehsil Neem ka Thana,
District Sikar.
24. Jitendra Singh S/o Onkar Singh, R/o Gram Panchayat
Mandusaya, Tehsil Sri Madhopur, District Sikar.
25. Amar Singh S/o Shri Madan Singh, R/o Gram Panchayat
Bawari, Tehsil Sri Madhopur, District Sikar.
26. Gopal Singh S/o Shri Manohar Singh, R/o Gram Panchayat
Nathusar, Tehsil Sri Madhopur, District Sikar.
27. Shankar Singh S/o Shri Girdhari Singh, R/o Gram Panchayat
Haripura, Tehsil Sri Madhopur, District Sikar.
28. Devi Singh S/o Shri Bahadur Singh, R/o Gram Panchayat
Dukiya, Tehsil Dataramgarh, District Sikar.
29. Balveer Singh S/o Shri Guman Singh, R/o Gram Panchayat
Pardoli Badi, Tehsil & District Sikar.
30. Gajendra Singh S/o Shri Magej Singh, R/o Gram Panchayat,
Bawari, Tehsil Sri Madhopur, District Sikar.
31. Mahaveer Prasad S/o Shri Bhagwan Sahay, R/o Gram
Panchayat Jajod, Tehsil Sri Madhopur, District Sikar.
(9 of 26)
[SAW-247/2013]
32. Sharwan Singh S/o Shri Ummaid Singh, R/o Gram Panchayat
Pardoli Badi, Tehsil & District Sikar.
33. Om Prakash Tanwar S/o Shri Chatru Singh Tanwar, R/o
Gram Panchayat Sehadi (Ganeshwar), Tehsil Neem ka
Thana, District Sikar.
34. Dileep Singh S/o Shri Shanker Singh, R/o Gram Panchayat
Mandru, Tehsil Sri Madhpur, District Sikar.
35. Surendra Singh S/o Shri Shanker Singh, R/o Gram
Panchayat Mandru, Tehsil Sri Madhpur, District Sikar.
36. Mahendra Singh S/o Shri Raghunath Singh, R/o Gram
Panchayat Jorawar Nagar, Tehsil Sri Madhpur, District
Sikar.
37. Trilok Singh S/o Shri Padam Singh, R/o Gram Panchayat
Kotdi Ghaylan, Tehsil Sri Madhpur, District Sikar.
38. Gajraj Singh S/o Shri Sher Singh, R/o Gram Panchayat Kotdi
Ghaylan, Tehsil Sri Madhpur, District Sikar.
39. Shivraj Singh S/o Shri Sher Singh R/o Gram Panchayat Kotdi
Ghaylan, Tehsil Sri Madhpur, District Sikar.
40. Bhanwar Singh S/o Shri Bhagirath Singh, R/o Gram
Panchayat Sinhasan, Tehsil & District Sikar.
41. Mahendra Singh S/o Shri Raghveer Singh, R/o Gram
Panchayat Fadanpura, Tehsil Fatehpur, District Sikar.
42. Govind Singh S/o Shri Samunder Singh, R/o Gram Panchayat
Fadanpura, Tehsil Fatehpur, District Sikar.
43. Ashok Singh Tanwar S/o Shri Samunder Singh, R/o Gram
Panchayat Mandwa Kala, Tehsil Neem Ka Thana, District
Sikar.
44. Jitendra Singh S/o Shri Padam Singh, R/o Gram Panchayat
Abhaypura, Tehsil Dataramgarh, District Sikar.
45. Hari Singh S/o Shri Jhabar Singh, R/o Gram Panchayat Sigod
Kala, Tehsil Chomu, District Jaipur.
46. Lal Chand Sharma S/o Shri Madan Lal Sharma, R/o Gram
Panchayat Sigod Kala, Tehsil Chomu, District Jaipur.
47. Yograj Singh S/o Shri Chirji Lal Sharma, R/o Gram
Panchayat Muhana, Tehsil Sanganer, District Jaipur.
48. Vinod Sharma S/o Shri Kishan Sharma, R/o Gram Panchayat
Bindara, Tehsil Sardarpura, District Jaipur.
49. Vijay Kumar Sharma S/o Shri Mahaveer Kumar Sharma, R/o
Gram Panchayat Gayatri Nagar, Tehsil Shahpura, District
Jaipur.
50. Heman Kumar Sharma S/o Shri Ram Gopal Sharma, R/o
Gram Panchayat Govindpura, Tehsil Shahpura, District
Jaipur.
51. Subhash Singh S/o Shri Kishore Singh, R/o Gram Panchayat
Buchara, Tehsil Kotputali, District Jaipur.
52. Deep Singh Shekhawat S/o Shri Ratipal Singh, R/o Gram
Panchayat Badnagar, Tehsil Kotputali, District Jaipur.
(10 of 26)
[SAW-247/2013]
53. Sudheer Pratap Singh S/o Shri Sajjan Singh, R/o Gram
Panchayat Bugaliya, Tehsil Aamet, District Jaipur.
54. Narendra Singh S/o Shri Jaswant Singh, R/o Gram
Panchayat Rojda, Tehsil Aamet, District Jaipur.
55. Vikram Singh S/o Shri Sumer Singh, R/o Gram Panchayat
Harsoli, Tehsil Sagar Lek, District Jaipur.
56. Bhagwan Singh S/o Shri Deep Singh, R/o Gram Panchayat
Rampura Dewas, Tehsil Bassi, District Jaipur.
57. Madan Lal Sharma S/o Shri Aanandi Lal Sharma, R/o Gram
Panchayat Sigod Kala, Tehsil Chomu, District Jaipur.
58. Manohar Singh S/o Shri Narayan Singh, R/o Gram Panchayat
Sigod Kala, Tehsil Chomu, District Jaipur.
59. Sharwan Lal S/o Shri Bholu Ram Nitharwal, R/o Gram
Panchayat Higoniya, Tehsil Shahpura, District Jaipur.
60. Praveen Verma S/o Shri Shambhu Dayal Verma, R/o Gram
Panchayat Saiwad, Tehsil Shahpura, District Jaipur.
61. Sudheer Verma S/o Shri Shambhu Dayal Verma, R/o Gram
Panchayat Saiwad, Tehsil Shahpura, District Jaipur.
62. Bhanwar Singh S/o Shri Bhawani Singh, R/o Gram Panchayat
Brijpura, Tehsil Ramgarh, District Jaipur.
63. Harendra Singh S/o Shri Govind Singh, R/o Gram Panchayat
Dhankiya, Tehsil & District Jaipur.
64. Govind Singh S/o Shri Sumer Singh, R/o Gram Panchayat
Nosal, Tehsil Kishangarh, District Ajmer.
65. Ranveer Singh S/o Shri Sumer Singh, R/o Gram Panchayat
Nosal, Tehsil Kishangarh, District Ajmer.
66. Narendra Singh S/o Shri Hanuman Singh, R/o Gram
Panchayat Jhag, Tehsil Kishangarh, District Ajmer.
67. Manoj Singh S/o Shri Bakshi Singh, R/o Gram Panchayat
Bandar Sindri, Tehsil Kishangarh, District Ajmer.
68. Virendra Singh S/o Shri Ram Singh, R/o Gram Panchayat
Jakholai, Tehsil Kishangarh, District Ajmer.
69. Dalpat Singh S/o Shri Govind Singh, R/o Gram Panchayat
Naya Shehar, Tehsil Kishangarh, District Ajmer.
70. Mukesh Singh S/o Shri Ummaid Singh, R/o Gram Panchayat
Alayata, Tehsil Taranagar, District Churu.
71. Vikram Singh S/o Shri Kishore Verma, R/o Gram Panchayat
Rajpuriya, Tehsil & District Churu.
72. Pradeep Singh S/o Shri Rajveer Singh, R/o Gram Panchayat
Alayata, Tehsil Taranagar, District Churu.
73. Umrav Singh S/o Shri Surja Ram Jakhar, R/o Gram
Panchayat Pahadsar, Tehsil Rajgarh, District Churu.
74. Naresh Kumar S/o Shri Chot Ram, R/o Gram Panchayat
Pahadsar, Tehsil Rajgarh, District Churu.
75. Bherav Singh S/o Shri Sawai Singh, R/o Gram Panchayat
Togawas, Tehsil Taranagar, District Churu.
(11 of 26)
[SAW-247/2013]
76. Rampal S/o Shri Aadar Ram, R/o Gram Panchayat Pahadsar,
Tehsil Rajgarh, District Churu.
77. Girwar Singh S/o Shri Ladu Singh, R/o Gram Panchayat
Chandgothi, Tehsil Rajgarh, District Churu.
78. Jagdish Singh S/o Shri Aaidan Singh, R/o Gram Panchayat
Badi Sirpali, Tehsil Rajgarh, District Churu.
79. Mahendra Singh S/o Shri Madan Singh, R/o Gram Panchayat
Simriya, Tehsil Ratangarh, District Churu.
80. Gajendra Singh S/o Shri Ratan Singh, R/o Gram Panchayat
Simriya, Tehsil Ratangarh, District Churu.
81. Rajveer Singh S/o Shri Naval Singh, R/o Gram Panchayat
Norangpura, Tehsil Mahwa, District Dausa.
82. Dhanpat Kumar S/o Shri Hajari Lal, R/o Gram Panchayat
Dungrawata, Tehsil & District Dausa.
83. Naresh Singh S/o Shri Jagdish Singh, R/o Gram Panchayat
Palan Heda, Tehsil Mahwa, District Dausa.
84. Kuldeep Singh S/o Shri Krishan Singh, R/o Gram Panchayat
Sakalpura, Tehsil Mandawar, District Alwar.
85. Pradeep Singh S/o Shri Krishan Singh, R/o Gram Panchayat
Lamachpura, Tehsil Mandawar, District Alwar.
86. Anil Shekhawat S/o Shri Bakshi Singh, R/o Gram Panchayat
Duhar Chogas, Tehsil Thanagaji, District Alwar.
87. Gajendra Singh S/o Shri Amar Singh, R/o Gram Panchayat
Bad Doli, Tehsil Thanagaji, District Alwar.
88. Rakesh Singh S/o Shri Balwant Kumar, R/o Gram Panchayat
Sherpur, Tehsil Bahroad, District Alwar.
89. Vikram Singh S/o Shri Chatu Singh, R/o Gram Panchayat
Nagal Loyati, Tehsil Bansur, District Alwar.
90. Pawan Kumar S/o Shri Mahaveer Prasad, R/o Gram
Panchayat Bhesawata Khurd, Tehsil Buhana, District
Jhunjhunu.
91. Mukesh Kumar S/o Shri Shish Ram, R/o Gram Panchayat
Bhesawata Khurd, Tehsil Buhana, District Jhunjhunu.
92. Devendra Singh s/o Shri Amar Singh, R/o Gram Panchayat
Bhodki, Tehsil Udaipurwati, District Jhunjhunu.
93. Jitendra Singh S/o Shri Randheer Singh, R/o Gram
Panchayat Bhodki, Tehsil Udaipurwati, District Jhunjhunu.
94. Sohan Singh S/o Shri Ugam Singh, R/o Gram Panchayat
Bhodki, Tehsil Udaipurwati, District Jhunjhunu.
95. Shanker Singh S/o Shri Bhawani Singh, R/o Gram Panchayat
Bhodki, Tehsil Udaipurwati, District Jhunjhunu.
96. Laxman Singh S/o Shri Kiran Singh, R/o Gram Panchayat
Pachgali, Tehsil Udaipurwati, District Jhunjhunu.
97. Rajendra Singh S/o Shri Bag Singh, R/o Gram Panchayat
Jasrasar, Tehsil Udaipurwati, District Jhunjhunu.
(12 of 26)
[SAW-247/2013]
98. Suresh Kumar S/o Shri Rameshwar Lal, R/o Gram Panchayat
Badwasi, Tehsil Nawalgarh, District Jhunjhunu.
99. Yadvendra Singh S/o Shri Gokul Singh, R/o Gram Panchayat
Porav, Tehsil Udaipurwati, District Jhunjhunu.
100. Kemchand Singh S/o Shri Sheyopal Singh, R/o Gram
Panchayat Majahu, Tehsil Udaipurwati, District Jhunjhunu.
101. Ravindra Singh S/o Shri Gokul Singh, R/o Gram Panchayat
Porav, Tehsil Udaipurwati, District Jhunjhunu.
102. Ravindra Singh S/o Shri Jai Singh, R/o Gram Panchayat
Sefra Guwar, Tehsil Khetdi Udaipurwati, District Jhunjhunu.
103. Guermal Singh S/o Shri Balwant Singh, R/o Gram Panchayat
12 N.R.D., Tehsil Raisingh Nagar, District Sri Ganganagar.
104. Mohan Singh S/o Shri Harmendra Singh, R/o Gram
Panchayat Bajuwala 6 L.C., Tehsil Raisingh Nagar, District
Sri Ganganagar.
105. Jagseer Singh S/o Shri Dev Singh, R/o Gram Panchayat 5
M.K. 3 NZP, Tehsil Raisingh Nagar, District Sri Ganganagar.
----Respondents
D.B. Spl. Appl. Writ No. 461 / 2013
1. State Of Rajasthan through the Secretary, Public Health &
Engineering Department (PHED),Govt. of Rajasthan, Jaipur,
Rajasthan
2. The Secretary Panchayati Raj & Rural Department, Govt of
Rajasthan, Jaipur, Rajasthan.
3. District Collector, District Nagaur, Rajasthan.
4. Superintending Engineer, Public Health & Engineering
Department (PHED), Nagaur, District Nagaur, Rajasthan.
Appellants
Versus
1. Shiv Singh S/o Shri Kishan Singh, R/o Gram Panchayat Rol
Chandawata, Tehsil Merta, District Nagaur.
2. Puna Ram S/o Shri Shri Nathu Ram, R/o Gram Panchayat
Mewaso Ka Vaas, Tehsil Merta, District Nagaur.
3. Shambhu Singh S/o Shri Vijay Singh, R/o Gram Panchayat
Natediya, Tehsil Merta, District Nagaur.
4. Shiv Singh, S/o Shri Kishan Singh, R/o Gram Panchayat
Rasliyawas, Tehsil Merta, District Nagaur.
(13 of 26)
[SAW-247/2013]
5. Balveer Singh S/o Shri Ganpat Singh, R/o Gram Panchayat
Khod Ka Vaas, Tehsil Merta, District Nagaur.
6. Babu Lal S/o Shri Kana Ram, R/o Gram Panchayat Kuon Par
Dhaniya Dangawas, Tehsil Merta, District Nagaur, Rajasthan.
7. Chaina Ram S/o Nathu Ram, R/o Gram Panchayat Mewason
Ka Vaas Netiya, Tehsil Merta, Distrit Nagaur.
8. Nathur Ram S/o Choga Ram, R/o Gram Panchayat Guwalon
Ka Vaas Netiya, Tehsil Merta, District Nagaur.
9. Rajkunwar Singh S/o Shri Jalam Singh, R/o Gram Panchayat
Guda Jagmalota, Tehsil Degana, District Nagaur.
10. Deepebdra Singh S/o Shri Mangu Singh, R/o Gram
Panchayat Guda Jagmalota, Tehsil Degana, District Nagaur.
11. Mangu Singh S/o Shri Gopal Singh, R/o Gram Panchayat
Guda Jagmalota, Tehsil Degana, District Nagaur.
12. Vijay Singh S/o Shri Ramchandra Singh, R/o Gram
Panchayat Paldi Jodha, Tehsil Degana, District Nagaur.
13. Chaina Ram S/o Shri Ghavru Ram, R/o Gram Panchayat Rol
Chandawat, Tehsil Degana, District Nagaur.
14. Pokar Ram S/o Shri Sita Ram, R/o Gram Panchayat Rol
Chandawat, Tehsil Degana, District Nagaur
Respondents
D.B. Spl. Appl. Writ No. 477 / 2013
1. State of Rajasthan, through the Secretary, Public health and
engineering Department (PHED), Govt. of Rajasthan,
Jaipur, Rajasthan.
2. District Collector, District Jodhpur, Rajasthan.
3. Superintending Engineer, Public Health and Engineering
Department (PHED), Jodhpur, District Jodhpur, Rajasthan
4. The Secretary Panchayati Raj and Rural Department, Govt.
of Rajasthan, Jaipur, Rajasthan.
----Appellant
Versus
1. Prem Singh s/o Shri Idan Singh, aged about years, R/o Gram
Panchayat Moriya, Tehsil Phalodi, Dist. Jodhpur, Rajasthan.
2. Anopa Ram S/o shri Hadmana Ram, R/o Gram Panchayat
Padiyal, Tehsil Phalodi, Dist. Jodhpur, Rajasthan.
(14 of 26)
[SAW-247/2013]
3. Sunil Kumar S/o Shri Bhagwana Ram, R/o Gram Panchayat
Padiyal, Tehsil Phalodi, Dist. Jodhpur, Rajasthan.
4. Savta Ram S/o Shri Panna Ram, R/o Gram panchayat
Moriya, Tehsil Phalodi, Dist. Jodhpur, Rajasthan.
5. Dhan Raj S/o Shri Gopu Ram, R/o Gram Panchayat Palina,
Tehsil Phalodi, Dist. Jodhpur, Rajasthan.
6. Kila Ram S/o Shri Gumana Ram, R/o Gram Panchyat
Kelansar, Tehsil Phalodi, Dist. Jodhpur, Rajasthan.
7. Babu Ram S/o Shri Bagdu Ram, R/o Gram Panchayat
Kelansar, Tehsil Phalodi, Dist. Jodhpur, Rajasthan.
8. Ratna Ram S/o Shri Guna Ram, R/o Gram Panchayat
Ghantiyali, Tehsil Phalodi, Dist. Jodhpur, Rajasthan.
9. Mohd. Ishak S/o Shri Meeru Khan, R/o Gram panchayat
Ghantiyali, Tehsil Phalodi, Dist. Jodhpur, Rajasthan.
10. Bhagwana Ram S/o Shri Govind Ram, R/o Gram Panchayat
laxman Nagar (Chadi), Tehsil Phalodi, Dist. Jodhpur,
Rajasthan.
11. Sawai Singh S/o Shri Jog Singh, R/o Gram panchayat
Krishan nagar (Chadi), Tehsil Phalodi, Dist. Jodhpur,
Rajasthan.
12. Umesha Ram S/o Shri Faglu Ram, R/o Gram Panchayat
Jaisla, Tehsil Phalodi, Dist. Jodhpur, Rajasthan.
13. Bhanwar Lal S/o Shri Ishwar Ram, R/o Gram Panchayat
Chadi, Tehsil Phalodi, Dist. Jodhpur, Rajasthan.
14. Achal Singh S/o Shri Ladhu Singh, R/o Gram Panchayat
Debok, Tehsil Phalodi, Dist. Jodhpur, Rajasthan.
15. Sumer Singh S/o Shri Mangu Singh, R/o Gram Panchayat
Debok, Tehsil Phalodi, Dist. Jodhpur, Rajasthan.
16. Pappu Ram S/o Shri Gmanda Ram, R/o Gram Panchayat
Lohawat (Jatawas), Tehsil Phalodi, Dist. Jodhpur,
Rajasthan.
17. Bhagirath Ram S/o Shri Multana Ram, R/o Gram Panchayat
Khara, Tehsil Phalodi, Dist. Jodhpur, Rajasthan.
18. Sohan Ram S/o Shri Bhinya Ram, R/o Gram Panchayat
Nokhda (Bhantiyan), Tehsil Phalodi, Dist. Jodhpur,
Rajasthan.
19. Kishna Ram S/o Shri Mangna Ram, R/o Gram Panchayat
Nokhda (bhantiyan), Tehsil Phalodi, Dist. Jodhpur,
Rajasthan.
20. Mala Ram S/o Shri Mohan Ram, R/o Gram Panchayat Sadri,
Tehsil Phalodi, Dist. Jodhpur, Rajasthan.
21. Rawal Ram S/o Shri Rughnath Ram, R/o Gram Panchayat
Sanwreej, Tehsil Phalodi, Dist. Jodhpur, Rajasthan.
22. Abhay Singh S/o Shri Rewat Singh, R/o Gram Panchayat
Dhelana, Tehsil Phalodi, Dist. Jodhpur, Rajasthan.
23. Kanwar Lal S/o Shri Saga Ram, R/o Gram Panchayat
Dhelana, Tehsil Phalodi, Dist. Jodhpur, Rajasthan.
(15 of 26)
[SAW-247/2013]
24. Bhanwar Lal S/o Shri Bhakhar Ram, R/o Gram Panchayat
Bhinyasar, Tehsil Phalodi, Dist. Jodhpur, Rajasthan.
25. Chaina Ram S/o Shri Hirkan Ram, R/o Gram Panchayat
Vishnu Nagar, Tehsil Phalodi, Dist. Jodhpur, Rajasthan.
26. Veera Ram S/o Shri Purkha Ram, R/o Gram Panchayat
Ridmalsar, Tehsil Phalodi, Dist. Jodhpur, Rajasthan.
27. Om Prakash S/o Shri Bagdu Ram, R/o Gram Panchayat
Jambheshwar Nagar (Lohawat), Tehsil Phalodi, Dist.
Jodhpur, Rajasthan.
28. Babu Ram S/o Shri Kheraj Ram, R/o Gram Panchayat
Jambheshwar Nagar (Lohawat), Tehsil Phalodi, Dist.
Jodhpur, Rajasthan.
29. Shishpal Ram S/o Shri Jaswanta Ram, R/o Gram Panchayat
Ranori, Tehsil Phalodi, Dist. Jodhpur, Rajasthan.
30. Bhikha Ram S/o Shri Pahlad Ram, R/o Gram Panchayat
Ranori, Tehsil Phalodi, Dist. Jodhpur, Rajasthan.
31. Jagdish Ram S/o Shri Sukh Ram, R/o Gram Panchayat
Ranori, Tehsil Phalodi, Dist. Jodhpur, Rajasthan.
32. Lal Singh S/o Shri Shivdan Singh, R/o Gram Panchayat
Bengti Kala, Tehsil Phalodi, Dist. Jodhpur, Rajasthan.
33. Shiv Karan S/o Shri Barsingaram, R/o Gram Panchayat
Ranisar, Tehsil Phalodi, Dist. Jodhpur, Rajasthan.
34. Jamaldeen S/o Shri Meer Mohd., R/o Gram Panchayat
Moriya, Tehsil Phalodi, Dist. Jodhpur, Rajasthan.
35. Mala Ram s/o Shri Barsingaram, R/o Gram Panchayat
Moriya, Tehsil Phalodi, Dist. Jodhpur, Rajasthan.
36. Jetha Ram S/o Shri Sukha Ram, R/o Gram Panchayat Sadri,
Tehsil Phalodi, Dist. Jodhpur, Rajasthan.
37. Fusa Ram S/o Shri Amlakh Ram, R/o Gram Panchayat
Fatehsagar, Tehsil Phalodi, Dist. Jodhpur, Rajasthan.
38. Karna Ram S/o Shri Bhanwar Lal, R/o Gram Panchayat
Padiyal, Tehsil Phalodi, Dist. Jodhpur, Rajasthan.
39. Sukha Ram S/o Shri Uda Ram, R/o Gram Panchayat Paliya,
Tehsil Phalodi, Dist. Jodhpur, Rajasthan.
40. Amit Vyas S/o Shri Andi Lal, R/o Gram Panchayat Bengti
Kala, Tehsil Phalodi, Dist. Jodhpur, Rajasthan.
41. Dhula Ram S/o Shri Chandra Ram, R/o Gram Panchayat
Kelwa Khurd, Tehsil Phalodi, Dist. Jodhpur, Rajasthan.
42. Sulatan Singh S/o Shri Chandan Singh, R/o Gram Panchayat
Kelwa Kala, Tehsil Phalodi, Dist. Jodhpur, Rajasthan.
43. Jalam Singh S/o shri Dunger Singh, R/o Gram Panchayat
Anwana, Tehsil Phalodi, Dist. Jodhpur, Rajasthan.
44. Dhokal Ram S/o shri Kumbha Ram, R/o Gram Panchayat
Anwana, Tehsil Phalodi, Dist. Jodhpur, Rajasthan.
45. Deva Ram S/o Shri Hajari Ram, R/o Gram Panchayat
Bhikamkor, Tehsil Phalodi, Dist. Jodhpur, Rajasthan.
(16 of 26)
[SAW-247/2013]
46. Swaroop Singh S/o Shri Ranidan Singh, R/o Gram
Panchayat Bhed, Tehsil Phalodi, Dist. Jodhpur, Rajasthan.
47. Sugan Singh S/o Shri Samander Singh, R/o Gram Panchayat
Bhed, Tehsil Phalodi, Dist. Jodhpur, Rajasthan.
48. Bhera Ram S/o Shri Kirta Ram, R/o Gram Panchayat Pandit
Ki Dhani, Tehsil Phalodi, Dist. Jodhpur, Rajasthan.
49. Moti Singh S/o Shri Narpat Singh, R/o Gram Panchayat
Pandit Ki Dhani, Tehsil Phalodi, Dist. Jodhpur, Rajasthan.
50. Bhopal Singh S/o Shri Sawai Singh, R/o Gram Panchayat
Barsalu khurd, Tehsil Phalodi, Dist. Jodhpur, Rajasthan.
51. Gumana Ram S/o Shri Kanaram, R/o Gram Panchayat
Punasar, Tehsil Phalodi, Dist. Jodhpur, Rajasthan.
52. Anna Ram S/o Shri Joga Ram, R/o Gram Panchayat Kelwa
Kala, Tehsil Phalodi, Dist. Jodhpur, Rajasthan.
53. Rana Ram S/o Shri Asu Ram, R/o Gram Panchayat
Khetnagar (Setrawa), Tehsil Shergarh , Dist. Jodhpur,
Rajasthan.
54. Bhanwar Singh S/o Shri Idan Singh, R/o Gram Panchayat
Setrawa, Tehsil Shergarh , Dist. Jodhpur, Rajasthan.
55. Padam Singh S/o Shri jai Singh, R/o Gram Panchayat
Setrawa, Tehsil Shergarh , Dist. Jodhpur, Rajasthan.
56. Laxman Singh S/o Shri Raju Singh, R/o Gram Panchayat
Setrawa, Tehsil Shergarh , Dist. Jodhpur, Rajasthan.
57. Shaitan Singh S/o Shri Mool Singh, R/o Gram Panchayat
Timbdi (Khirja), Tehsil Shergarh , Dist. Jodhpur,
Rajasthan.
58. Fool Singh S/o Shri Mahipal Singh, R/o Gram Panchayat
Khirja Khas, Tehsil Shergarh , Dist. Jodhpur, Rajasthan.
59. Gapad Singh S/o Shri Khet Singh, R/o Gram Panchayat
Khirja Khas, Tehsil Shergarh , Dist. Jodhpur, Rajasthan.
60. Pep Singh S/o Shri Shobh Singh, R/o Gram Panchayat
Budakiya, Tehsil Shergarh , Dist. Jodhpur, Rajasthan.
61. Manohar Singh S/o Shri Vijay Singh, R/o Gram Panchayat
Budakiya, Tehsil Shergarh , Dist. Jodhpur, Rajasthan.
62. Sawai Singh S/o Shri Nathu Singh, R/o Gram Panchayat
Budakiya, Tehsil Shergarh , Dist. Jodhpur, Rajasthan.
63. Uttam Singh S/o Shri Ratan Singh, R/o Gram Panchayat
Budakiya, Tehsil Shergarh , Dist. Jodhpur, Rajasthan.
64. Shiv Singh S/o Shri Jor Singh, R/o Gram Panchayat Solkiya
Tala, Tehsil Shergarh , Dist. Jodhpur, Rajasthan.
65. Isa Ram S/o Shri Jetha Ram, R/o Gram Panchayat
Uthwaliya, Tehsil Shergarh , Dist. Jodhpur,
Rajasthan.
66. Bhoma Ram S/o Shri Lala Ram, R/o Gram Panchayat
Uthaliya, Tehsil Shergarh , Dist. Jodhpur, Rajasthan.
(17 of 26)
[SAW-247/2013]
67. Kheta Ram S/o Shri Harji Ram, R/o Gram Panchayat Pabusar
Uthwaliya, Tehsil Shergarh , Dist. Jodhpur, Rajasthan.
68. Babu Singh S/o Shri Fateh Singh, R/o Gram Panchayat
Jetsar, Tehsil Shergarh , Dist. Jodhpur, Rajasthan.
69. Om Prakash S/o Shri Chainsukh, R/o Gram Panchayat Kalau,
Tehsil Shergarh , Dist. Jodhpur, Rajasthan.
70. Misre Khan S/o Shri Haider Khan, R/o Gram Panchayat
Sabarsar, Tehsil Shergarh , Dist. Jodhpur, Rajasthan.
71. Bhure Khan S/o Shri Bagte Khan, R/o Gram Panchayat
Sabarsar, Tehsil Shergarh , Dist. Jodhpur, Rajasthan.
72. Om Karan Singh S/o Shri Jaswant singh, R/o Gram
Panchayat Sabarsar, Tehsil Shergarh , Dist. Jodhpur,
Rajasthan.
73. Saleman Khan S/o Shri Dhume Khan, R/o Gram Panchayat
Sabarsar, Tehsil Shergarh , Dist. Jodhpur, Rajasthan.
74. Dalpat Singh S/o Shri Gordhan Singh, R/o Gram Panchayat
Devrajgarh, Tehsil Shergarh , Dist. Jodhpur, Rajasthan.
75. Dunger Dan S/o Shri Pabu Dan, R/o Gram Panchayat
Somesar, Tehsil Shergarh , Dist. Jodhpur, Rajasthan.
76. Bhanwar Singh S/o Shri Rewant Singh, R/o Gram Panchayat
Dasaniya, Tehsil Shergarh , Dist. Jodhpur, Rajasthan.
77. Takhat Singh S/o Shri Panney Singh, R/o Gram Panchayat
Ratanpura (Gada), Tehsil Shergarh , Dist. Jodhpur,
Rajasthan.
78. Oma Ram S/o Shri Madu Ram, R/o Gram Panchayat bhandu
Charan, Tehsil Shergarh , Dist. Jodhpur, Rajasthan.
79. Sag Singh S/o Shri Guman Singh, R/o Gram Panchayat Tena
, Tehsil Shergarh , Dist. Jodhpur, Rajasthan.
80. Bhanwar Lal S/o Shri Rama Ram, R/o Gram Panchayat
Himatpura, Tehsil Shergarh , Dist. Jodhpur, Rajasthan.
81. Dhanna Ram S/o Shri Kheraj Ram, R/o Gram Panchayat
Jatibhandu, Tehsil Shergarh , Dist. Jodhpur, Rajasthan.
82. Bheru Singh S/o Shri Tejmal Singh, R/o Gram Panchayat
Tena, Tehsil Shergarh , Dist. Jodhpur, Rajasthan.
83. Tulsa Ram S/o Shri Maga Ram, R/o Gram Panchayat
Himatpura, Tehsil Shergarh , Dist. Jodhpur, Rajasthan.
84. Deepa Ram S/o Shri Ladha Ram, R/o Gram Panchayat
Jatibhandu, Tehsil Shergarh , Dist. Jodhpur, Rajasthan.
85. Joga Ram S/o Shri Tikma Ram, R/o Gram Panchayat Bhugra,
Tehsil Shergarh , Dist. Jodhpur, Rajasthan.
86. Devi Singh S/o Shri Omkaran Singh, R/o Gram Panchayat
Sabarsar, Tehsil Shergarh , Dist. Jodhpur, Rajasthan.
87. Jethu Singh S/o Shri narayan Singh, R/o Gram Panchayat
Khirja khas, Tehsil Shergarh , Dist. Jodhpur, Rajasthan.
88. Sultan Singh S/o Shri Sohan Singh, R/o Gram Panchayat
Setrawa, Tehsil Shergarh , Dist. Jodhpur, Rajasthan.
(18 of 26)
[SAW-247/2013]
89. Sawai Ram S/o Shri Deva Ram, R/o Gram Panchayat Kalau,
Tehsil Shergarh , Dist. Jodhpur, Rajasthan.
90. Mula Ram S/o Shri Idana Ram, R/o Gram Panchayat
Choradiya, Tehsil Shergarh , Dist. Jodhpur, Rajasthan.
91. Gordhan Ram S/o Shri Bhagwana Ram, R/o Gram Panchayat
Kalau, Tehsil Shergarh , Dist. Jodhpur, Rajasthan.
92. Chaneser Khan S/o Shri lakhe Khan, R/o Gram Panchayat
Kalau, Tehsil Shergarh , Dist. Jodhpur, Rajasthan.
93. Likha Ram S/o shri Kheta Ram, R/o Gram Panchayat Kalau,
Tehsil Shergarh , Dist. Jodhpur, Rajasthan.
94. Roopa Ram S/o shri Kastura Ram, R/o Gram Panchayat
Kalau, Tehsil Shergarh , Dist. Jodhpur, Rajasthan.
95. Bheru Singh S/o Shri Bag Singh, R/o Gram Panchayat
Jethaniya, Tehsil Shergarh , Dist. Jodhpur, Rajasthan.
96. Ali Khan S/o Shri Asku Khan, R/o Gram Panchayat
Himatpura, Tehsil Shergarh , Dist. Jodhpur, Rajasthan.
97. Sumer Singh S/o Shri Devi Singh, R/o Gram Panchayat
Bhugra, Tehsil Shergarh , Dist. Jodhpur, Rajasthan.
98. Dalpat Singh S/o Shri Ram Singh, R/o Gram Panchayat
Shergarh, Tehsil Shergarh , Dist. Jodhpur, Rajasthan.
99. Mangle Khan S/o Shri Kachab Khan, R/o Gram Panchayat
Pugaliya, Tehsil Shergarh , Dist. Jodhpur, Rajasthan.
100. Gopa Ram S/o Shri Idan Ram, R/o Gram Panchayat Bhugra,
Tehsil Shergarh , Dist. Jodhpur, Rajasthan.
101. Bhanwar Singh S/o Shri Lakh Singh, R/o Gram Panchayat
Bhugra, Tehsil Shergarh , Dist. Jodhpur, Rajasthan.
102. Balu Singh S/o Shri Bheekh Singh, R/o Gram Panchayat
Tena, Tehsil Shergarh , Dist. Jodhpur, Rajasthan.
103. Deep Singh S/o Shri Ridmal Singh, R/o Gram Panchayat
Tena, Tehsil Shergarh , Dist. Jodhpur, Rajasthan.
104. Om Prakash S/o Shri Chagna Ram, R/o Gram Panchayat
Sovintra, Tehsil Shergarh , Dist. Jodhpur, Rajasthan.
105. Khinvra Khan S/o Shri Mube Khan, R/o Gram Panchayat
Sabarsar, Tehsil Shergarh , Dist. Jodhpur, Rajasthan.
106. Sabu Khan S/o Shri Jete Khan, R/o Gram Panchayat
Sabarsar, Tehsil Shergarh , Dist. Jodhpur, Rajasthan.
107. Bale Khan S/o shri Aladeen Khan, R/o Gram Panchayat
Sabarsar, Tehsil Shergarh , Dist. Jodhpur, Rajasthan.
108. Hasam Khan S/o Shri Khidu Khan, R/o Gram Panchayat Sai,
Tehsil Shergarh , Dist. Jodhpur, Rajasthan.
109. Chandra Singh S/o Shri Abu Singh, R/o Gram Panchayat
Kanodiya Purohitan, Tehsil Shergarh , Dist. Jodhpur,
Rajasthan.
110. Sakkar Lal S/o Shri Jagmat Ram, R/o Gram Panchayat
Kanodiya Purohitan, Panchayat Samiti Balesar, Tehsil
Shergarh, Dist. Jodhpur, Rajasthan.
(19 of 26)
[SAW-247/2013]
111. Devi Singh S/o Shri Bheekh Singh, R/o Gram Panchayat
Kanodiya Purohitan, Panchayat Samiti Balesar, Tehsil
Shergarh, Dist. Jodhpur, Rajasthan.
112. Prem Singh S/o Shri Asu singh, R/o Gram Panchayat
Kanodiya Purohitan, Panchayat Samiti Balesar, Tehsil
Shergarh, Dist. Jodhpur, Rajasthan.
113. Jaswant Singh s/o Shri Kalyan Singh, R/o Gram Panchayat
Devatu, Panchayat Samiti Balesar, Tehsil Shergarh, Dist.
Jodhpur, Rajasthan.
114. Achal singh s/o Shri Aaman Singh, R/o Gram Panchayat
Delwa (Raniji), Panchayat Samiti Balesar, Tehsil
Shergarh, Dist. Jodhpur, Rajasthan.
115. Jasa Ram s/o Shri Kheta Ram, R/o Gram Panchayat Sokhla,
Panchayat Samiti Balesar, Tehsil Shergarh, Dist. Jodhpur,
Rajasthan.
116. Ram Singh S/o Shri Tej Singh, R/o Gram Panchayat Sokhla,
Panchayat Samiti Balesar, Tehsil Shergarh, Dist. Jodhpur,
Rajasthan.
117. Sukha Ram s/o Shri Manak Ram, R/o Gram Panchayat Lodta,
Panchayat Samiti Balesar, Tehsil Shergarh, Dist. Jodhpur,
Rajasthan.
118. Ridmal Singh s/o Shri Guman Singh, R/o Gram Panchayat
Lodta, Panchayat Samiti Balesar, Tehsil Shergarh, Dist.
Jodhpur, Rajasthan.
119. Mam Raj S/o Shri Hamira Ram, R/o Gram Panchayat Lodta,
Panchayat Samiti Balesar, Tehsil Shergarh, Dist. Jodhpur,
Rajasthan.
120. Sajjan Singh s/o Shri Karan Singh, R/o Gram Panchayat
Deda, Panchayat Samiti Balesar, Tehsil Shergarh, Dist.
Jodhpur, Rajasthan.
121. Birma Ram s/o Shri Mangi Lal, R/o Gram Panchayat Ketu
Kala, Panchayat Samiti Balesar, Tehsil Shergarh, Dist.
Jodhpur, Rajasthan.
122. Mana Ram s/o shri Hirkan Ram, R/o Gram Panchayat
Gilakor, Panchayat Samiti Balesar, Tehsil Shergarh, Dist.
Jodhpur, Rajasthan.
123. Chain Singh s/o Shri Koju Singh, R/o Gram Panchayat Ketu
Kala, Panchayat Samiti Balesar, Tehsil Shergarh, Dist.
Jodhpur, Rajasthan.
124. Amar Singh s/o Shri Gaje singh, R/o Gram Panchayat Ketu
Kala, Panchayat Samiti Balesar, Tehsil Shergarh, Dist.
Jodhpur, Rajasthan.
125. Ganga Ram S/o Shri Gumana Ram, R/o Gram Panchayat
Ketu Kala, Panchayat Samiti Balesar, Tehsil Shergarh, Dist.
Jodhpur, Rajasthan.
126. Bhanwar Singh s/o Shri Roop Singh, R/o Gram Panchayat
Gilokor, Panchayat Samiti Balesar, Tehsil Shergarh, Dist.
Jodhpur, Rajasthan.
(20 of 26)
[SAW-247/2013]
127. Jasu Singh S/o Shri Ranjeet Singh, R/o Gram Panchayat
Chamu, Panchayat Samiti Balesar, Tehsil Shergarh, Dist.
Jodhpur, Rajasthan.
128. Jasu Singh S/o Shri Ram Singh, R/o Gram Panchayat
Chamu, Panchayat Samiti Balesar, Tehsil Shergarh, Dist.
Jodhpur, Rajasthan.
129. Khet Singh s/o Shri Kalyan Singh, R/o Gram Panchayat
Solkiya Kala, Tehsil Shergarh, Dist. Jodhpur, Rajasthan.
130. Rewant Singh s/o Shri Ganga Singh, R/o Gram Panchayat
Uthwaliya, Tehsil Shergarh, Dist. Jodhpur, Rajasthan.
131. Poonam Chand S/o Shri Ladu Ram, R/o Gram Panchayat
Khara, Tehsil Phalodi, Dist. Jodhpur, Rajasthan.
132. Raja Ram s/o Shri Birbal Ram, R/o Gram Panchayat Khara,
Tehsil Phalodi, Dist. Jodhpur, Rajasthan.
133. Jagmal Ram S/o shri Kirta Ram, R/o Gram Panchayat Khara,
Tehsil Phalodi, Dist. Jodhpur, Rajasthan.
134. Gafur Khan s/o Shri Aamad Khan, R/o Gram Panchayat
Dayakor, Tehsil Phalodi, Dist. Jodhpur, Rajasthan.
135. Dhanna Ram S/o Shri Ballu Ram, R/o Gram Panchayat
Bhojasar, Tehsil Phalodi, Dist. Jodhpur, Rajasthan.
136. Bheekh Singh s/o Shri Anop Singh, R/o Gram Panchayat
Tekra, Tehsil Phalodi, Dist. Jodhpur, Rajasthan.
137. Ali Mohd. S/o Shri Mubarak Khan, R/o Gram Panchayat
Tekra, Tehsil Phalodi, Dist. Jodhpur, Rajasthan.
138. Babu Ram s/o Shri Ramu Ram, R/o Gram Panchayat Netda,
Tehsil Osian, Dist. Jodhpur, Rajasthan.
139. Navla Ram s/o Shri Jetha Ram, R/o Gram Panchayat Kharda,
Tehsil Osian, Dist. Jodhpur, Rajasthan.
140. Hari Singh s/o Shri Sugan Singh, R/o Gram Panchayat
Kharda, Tehsil Osian, Dist. Jodhpur, Rajasthan.
141. Mala Ram s/o shri Lumba Ram, R/o Gram Panchayat
Anwana, Tehsil Osian, Dist. Jodhpur, Rajasthan.
142. Balu Ram s/o shri Mohan Ram, R/o Gram Panchayat khari
Khurd, Tehsil Osian, Dist. Jodhpur, Rajasthan.
143. Pepa Ram s/o Shir Swaroopa Ram, R/o Gram Panchayat
Ketu Kala, Tehsil Panchayat Samiti Balesar, Tehsil Balesar,
Dist. Jodhpur, Rajasthan.
144. Om Singh s/o Shri Kishore Singh, R/o Gram Panchayat Ketu
Kala, Tehsil Panchayat Samiti Balesar, Tehsil Shergarh,
Dist. Jodhpur, Rajasthan.Ors
---Respondents
D.B. Spl. Appl. Writ No. 893 / 2013
(21 of 26)
[SAW-247/2013]
1. State Of Raj. through the Secretary, Public Health and
Engineering Department (PHED), Govt of Rajasthan, Jaipur,
Rajasthan.
2. The Secretary, Panchayati Raj & Rural Department, Govt. of
Rajasthan, Jaipur, Rajasthan.
3. District Collector, District Nagaur, Rajasthan.
4. Superintending Engineer, Public Health and Engineering
Department (PHED) Nagaur, District Nagaur, Rajasthan.
5. District Collector, District Sri Ganganagar, Rajasthan.
6. Superintending Engineer, Public Health and Engineering
Department (PHED) Sri Ganganagar, District Sri
Ganganagar, Rajasthan.
7. District Collector, District Pratapgarh, Rajasthan
8. Superintending Engineer, Public Health and Engineering
Department (PHED) Pratapgarh, District Pratapgarh,
Rajasthan.
9. District Collector, District Udaipur, Rajasthan.
10. Superintending Engineer, Public Health & Engineering
Department (PHED), Udaipur, District Udaipur, Rajasthan.
11. District Collector, District Rajsamand, Rajasthan
12. Superintending Engineer, Public Health & Engineering
Department (PHED), Rajsamand, District Rajsamand,
Rajasthan.
----Appellants
Versus
1. Mahaveer Prasad S/o Shri Tejpal Kumahar, aged about R/o
Gram Panchayat Udaipur, Tehsil Suratgarh, District Sri
Ganganagar, Rajasthan.
2. Vinod Kumar S/o Shri Shyokaran Ram, R/o Gram Panchayat
Beermana, Tehsil Suratgarh, District Sri Ganganagar,
Rajasthan.
3. Shyopat Ram S/o Shri Tejpal Sharma, R/o Gram Panchayat
Maler, Tehsil Suratgarh, District Sri Ganganagar, Rajasthan.
4. Rajkumar S/o Shri Sagan Lal Arora, R/o Gram Panchayat
Noorpura, Tehsil Sadulshahar, District Sri Ganganagar,
Rajasthan.
(22 of 26)
[SAW-247/2013]
5. Kalwant Singh S/o Shri Jagtar Singh, R/o Gram 43 PS, Tehsil
Raisingh Nagar, District Sri Ganganagar.
6. Indraj S/o Shri Chanan Ram, R/o Gram Panchayat 22 PTD,
Tehsil Raisingh Nagar, District Sri Ganganagar.
7. Bhagirath S/o Shri Gopi Ram, R/o Gram Panchayat 32 PSB,
Sawatsar, Tehsil Raisingh Nagar, District Sri Ganganagar.
8. Jaskaran S/o Shri Malkeet Singh, R/o Gram Panchayat 23
RB, Sagrana, Tehsil Raisingh Nagar, District Sri Ganganagar.
9. Madan Lal S/o Shri Kirsan Singh, R/o Gram Panchayat
Khanta, Tehsil Raisingh Nagar, District Sri Ganganagar.
10. Badri Ram S/o Shri Gopi Ram, R/o Gram Panchayat Khanta,
Tehsil Raisingh Nagar, District Sri Ganganagar.
11. Jagdish S/o Shri Phoosa Ram, R/o Gram Panchayat Thakri,
Tehsil Raisingh Nagar, District Sri Ganganagar.
12. Nandu Singh S/o Shri Madan Singh, R/o Gram Panchayat
Talanpur, Tehsil Merta City, District Nagaur.
13. Ajit Singh S/o Shri Bhagwan Singh, R/o Gram Panchayat
Gotan, Tehsil Merta City, District Nagaur.
14. Rishi Raj Singh S/o Shri Bhawani Singh, R/o Gram Panchayat
Gotan, Tehsil Merta City, District Nagaur.
15. Ajit Singh S/o Shri Kan Singh, R/o Gram Panchayat Tehla,
Tehsil Degana, District Nagaur.
16. Sampat Singh Rathore S/o Shri Richpal Singh Rathore, R/o
Gram Panchayat Itawa Lakha, Tehsil Makrana, District
Nagaur.
17. Himat Singh S/o Shri Ratan Singh, R/o Gram Panchayat
Sudwad, Tehsil Degana, District Nagaur.
18. Bajrang Singh S/o Shri Panney Singh, R/o Gram Panchayat
Sudwad, Tehsil Degana, District Nagaur.
19. Mahaveer Singh S/o Shri Jagdish, R/o Gram Panchayat
Morra, Tehsil Merta City, District Nagaur.
20. Kushal Nath S/o Shri Hamer Nath Chouhan, R/o Gram
Panchayat Uthnol, Tehsil Nathdwara, District Rajsamand.
21. Hemendra Singh Chundawat S/o Shri Indra Singh
Chundawat, R/o Gram Panchayat Falichada, Tehsil Mavli,
District Udaipur.
(23 of 26)
[SAW-247/2013]
22. Vikram Nath Chouhan S/o Shri Premnath Chouhan, R/o
Gram Panchayat Uthnol, Tehsil Nathdwara, District
Rajsamand.
23. Shobhagya Singh Jhala S/o Shri Dunger Singh Jhala, R/o
Gram Panchayat Karauli, Tehsil Nathdwara, District
Rajsamand.
24. Narendra Singh Jhala S/o Shri Unkar Singh Jhala, R/o Gram
Panchayat Karauli, Tehsil Nathdwara, District Rajsamand.
25. Mukesh Singh Jhala S/o Shri Dunger Singh Jhala, R/o Gram
Panchayat Karaulil, Tehsil Nathdwara, District Rajsamand.
26. Dilip Kumar Dak S/o Shri Shanti Lal Dak, R/o Gram
Panchayat Subi, Tehsil Choti Sadri, District Pratapgarh.
27. Jitendra Nath Chouhan S/o Shri Niranjan Nath Chouhan, R/o
Gram Panchayat Uthnol, Tehsil Nathdwara, District
Rajsamand.
28. Fateh Singh S/o Shri Nathu Singh, R/o Gram Panchayat
Aeral, Tehsil Chittorgarh, District Chittorgarh.
29. Prahlad Singh S/o Shri Dunger Singh Jhala, R/o Gram
Panchayat Kesuri, Tehsil Nathdwara, District Rajsamand.
----Respondent
_____________________________________________________
For Appellant(s) : Mr. S.S. Ladrecha, AAG
For Respondent(s) : Mr. S.S.Nirwan & Mr. Pawan Singh
_____________________________________________________
HON'BLE MR. JUSTICE GOPAL KRISHAN VYAS
HON'BLE MR. JUSTICE MANOJ KUMAR GARG Order 24/08/2017 In all the above special appeals, stay applications were disposed of vide order dated 25.09.2013 & 16.12.2013 with following directions, which reads as under:-
"Having regard to the circumstances of the case, it is considered appropriate and hence ordered and directed as under:-
(24 of 26) [SAW-247/2013] (1) There would be stay over operation and effect of the order dated 02.11.2012 passed by the learned Single Judge subject to the condition that the appellants shall ensure payment of at least 50% of the current minimum wages in favour of the writ petitioners (respondents herein) w.e.f. 01.02.2013;
(2) It shall be permissible for the appellants to carry out verification as regards actual working of the writ petitioner/s but then, in any case, it shall also be required of the appellants to ensure payment of arrears to the writ petitioner/s to whom amount is found payable on or before 30.09.2013. It shall also be required of the appellants to ensure further payment of at least 50% of the minimum wages to the concerned writ petitioner/s month by month in conformity with requirements of this order as also in conformity with the directions in regard to other aspect, as said to have been issued by the learned Single Judge in the contempt matters;
(3) It is also made clear that in case, any other order is passed by the Hon'ble Supreme Court in the similar nature matters, it shall always be permissible for the parties to make a mention for taking up of these appeals.
The stay applications, as moved in all these appeals, stand disposed of with the aforesaid directions and requirements."
Upon perusal of the aforesaid directions, it is obvious that while deciding stay applications, a liberty was granted to the parties to make a mention for taking up of these appeals for hearing after decision by the Hon'ble Supreme Court.
It is submitted by the learned counsel for the respondents that the Special appeals filed by the State of Rajasthan against the judgment dated 06.09.2012 passed in DBSAW No.987/2012 (Superintending Engineer, PHED, Sikar & Ors. Vs Prahlad Ray & (25 of 26) [SAW-247/2013] Anr.) at Jaipur Bench of this Court, the Hon'ble Supreme Court decided all the special appeals vide order dated 21.09.2016 passed in Civil Appeal No.11355/2016.
We have perused the order passed by the Hon'ble Supreme Court in Civil Appeal No.11355/2013 alongwith similar matters, in which following order was passed on 21.09.2016 which reads under:-
"The challenge in this group of appeals is against a common order passed by the High Court of Rajasthan dismissing the Letters Patent Appeals filed by the Public Health and Engineering Department of the State Government. The Letters Patent Appeals filed by the State sought to challenge an order of the learned Single Judge of the High Court upholding the order of the authority under the Minimum Wages Act by which the Public Health and Engineering Department of the State and the concerned Gram Panchayat has been made jointly and severally liable to pay the amount due to the concerned employees (Pump Operators) as per the provisions of Minimum Wages Act, 1948.
The Scheme-Gramin Janta Jal Yojna under which the respondents were appointed was floated by the State Government and the implementation thereof was entrusted to the concerned Gram Panchayat. Under the Scheme, according to the appellants, contribution of funds to be provided by the State for the employees is only Rs.500/- per month and the rest of the expenditure is to be borne by the Gram Panchayat(s). It is on the aforesaid basis that the order granting minimum wage holding the Department jointly and severally liable to pay the minimum wages has been challenged.
The Scheme in question was introduced and implemented for ensuring safe drinking water for the residents of the concerned villages. The Scheme itself was floated by the Government and the funds for (26 of 26) [SAW-247/2013] implementation of the Scheme are to be paid by the State Government. If that be so, it is difficult to understand as to why the State alongwith Gram Panchayat cannot be held jointly and severally liable to pay the amount.
If at all such a situation, namely, the question of apportionment of funds arise, the same can also be dealt with by suitable adjustments made in the amounts allocated/to be allocated by the State to the Panchayats. However, that would not be a sufficient basis to find fault with the order of the primary authority or in the order of learned Single Judge which has been upheld by the Division Bench of the High Court. We, therefore, find no merit in any of these appeals. The appeals filed by the State are consequently dismissed. "
In view of above, all these special appeals filed by the State of Rajasthan, are hereby dismissed with directions to the respondents to comply with the order passed by the learned Single Judge within three months.
(MANOJ KUMAR GARG)J. (GOPAL KRISHAN VYAS)J. sudhir