Supreme Court - Daily Orders
Sharda Devi vs Iqbal Singh . on 10 July, 2015
Bench: Fakkir Mohamed Ibrahim Kalifulla, Uday Umesh Lalit
ITEM NO.38 COURT NO.7 SECTION XV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 17320/2015
(Arising out of impugned final judgment and order dated 27/02/2015
in SBCRP No. 105/2013 passed by the High Court of Rajasthan at
Jaipur)
SHARDA DEVI Petitioner(s)
VERSUS
IQBAL SINGH AND ORS. Respondent(s)
(with appln. (s) for exemption from filing O.T. and interim relief)
Date : 10/07/2015 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE FAKKIR MOHAMED IBRAHIM KALIFULLA
HON'BLE MR. JUSTICE UDAY UMESH LALIT
For Petitioner(s) Mr. Punit Jain,Adv.
Ms. Pratibha Jain,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
We are not inclined to entertain this special leave petition, which is dismissed.
(NARENDRA PRASAD) (SHARDA KAPOOR)
COURT MASTER COURT MASTER
Signature Not Verified
Digitally signed by
Narendra Prasad
Date: 2015.07.11
11:25:33 IST
Reason: