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Delhi High Court - Orders

Masibur Khan vs State (Govt Of Nct Of Delhi) on 15 May, 2023

Author: Amit Sharma

Bench: Amit Sharma

                                    $~63 to 65
                                    *     IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +           BAIL APPLN. 2894/2022
                                                MASIBUR KHAN                                                                    ..... Petitioner
                                                                                      Through:                 Mr. Akshay Bhandari, Mr. Anmol
                                                                                                               Sachdeva, Advocates.
                                                              versus
                                                STATE (GOVT OF NCT OF DELHI)            ..... Respondent
                                                              Through: Mr. Aman Usman, APP for the State
                                                                       with S.I. Manish Kumar, P.S. Crime
                                                                       Branch.
                                    64
                                    +           BAIL APPLN. 3294/2022
                                                GAURI SHANKAR JAISWAL                  ..... Petitioner
                                                            Through: Mr. Aditya Aggarwal, Mr. Naveen
                                                                      Panwar, Advocates.
                                                            versus
                                                NARCOTICS CONTROL BUREAU                ..... Respondent
                                                             Through: Mr. Subhash Bansal, Senior Standing
                                                                      Counsel for NCB with Mr. Raghav
                                                                      Bansal, Advocate.
                                    65
                                    +           BAIL APPLN. 71/2023
                                                QUENTIN DECON                                                                   ..... Petitioner
                                                            Through:                                           Mr. Akshay Bhandari, Mr. Anmol
                                                                                                               Sachdeva, Advocates.
                                                                                      versus
                                                CUSTOMS                                                                         ..... Respondent
                                                                                      Through:                 Mr. Atul Tripathi, Senior Standing
                                                                                                               Counsel with Mr. R.K. Shah,
                                                                                                               Advocate.
                                                CORAM:
                                                HON'BLE MR. JUSTICE AMIT SHARMA
                                                                                      ORDER

% 15.05.2023 This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 20/09/2023 at 09:19:02

1. It is 04:45 PM.

2. No time left.

3. Re-notify on 18.05.2023, at the end of the board.

AMIT SHARMA, J MAY 15, 2023/ab This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 20/09/2023 at 09:19:02