Delhi High Court - Orders
Masibur Khan vs State (Govt Of Nct Of Delhi) on 15 May, 2023
Author: Amit Sharma
Bench: Amit Sharma
$~63 to 65
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ BAIL APPLN. 2894/2022
MASIBUR KHAN ..... Petitioner
Through: Mr. Akshay Bhandari, Mr. Anmol
Sachdeva, Advocates.
versus
STATE (GOVT OF NCT OF DELHI) ..... Respondent
Through: Mr. Aman Usman, APP for the State
with S.I. Manish Kumar, P.S. Crime
Branch.
64
+ BAIL APPLN. 3294/2022
GAURI SHANKAR JAISWAL ..... Petitioner
Through: Mr. Aditya Aggarwal, Mr. Naveen
Panwar, Advocates.
versus
NARCOTICS CONTROL BUREAU ..... Respondent
Through: Mr. Subhash Bansal, Senior Standing
Counsel for NCB with Mr. Raghav
Bansal, Advocate.
65
+ BAIL APPLN. 71/2023
QUENTIN DECON ..... Petitioner
Through: Mr. Akshay Bhandari, Mr. Anmol
Sachdeva, Advocates.
versus
CUSTOMS ..... Respondent
Through: Mr. Atul Tripathi, Senior Standing
Counsel with Mr. R.K. Shah,
Advocate.
CORAM:
HON'BLE MR. JUSTICE AMIT SHARMA
ORDER
% 15.05.2023 This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 20/09/2023 at 09:19:02
1. It is 04:45 PM.
2. No time left.
3. Re-notify on 18.05.2023, at the end of the board.
AMIT SHARMA, J MAY 15, 2023/ab This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 20/09/2023 at 09:19:02