Allahabad High Court
C/M. P.B.A.S. Inter Colege Hathras And ... vs State Of U.P. And Others on 3 March, 2020
Author: Sudhir Agarwal
Bench: Sudhir Agarwal
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 34 Case :- WRIT - A No. - 78006 of 2005 Petitioner :- C/M. P.B.A.S. Inter Colege Hathras And Another Respondent :- State of U.P. and Others Counsel for Petitioner :- Vinod Kumar Agarwal,K.M. Garg Counsel for Respondent :- C.S.C. Hon'ble Sudhir Agarwal,J.
1. Called in revise. None appeared to press this writ petition. Learned Standing Counsel for State of U.P. is present.
2. It appears that either the cause of action no more survives or the petitioners have lost interest in this matter or it has otherwise become infructuous and, probably for this reason, none is interested to have decided this matter on merits and that is why, counsel for petitioners is absent.
3. Dismissed. Interim order, if any, stands vacated.
Order Date :- 3.3.2020 Siddhant Sahu