Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Punjab - Section Section 18 in Northern India Canal and Drainage Rules, 1878 18. Report of closures. - [Section 32(a)]. - Immediate report shall be made to the Superintending Canal Officer of all closures under clause (1) Section 32(a).
