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[Cites 0, Cited by 0] [Section 35] [Entire Act]

State of Madhya Pradesh - Subsection

Section 35(4) in The Rajiv Gandhi Proudyogiki Vishwavidyalaya Adhiniyam, 1998

(4)Nothing in this Section shall, in any way, affect any obligations accepted by or imposed upon the Vishwavidyalaya by any declaration of trust executed by or on behalf of the Vishwavidyalaya for the administration of any trust.