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[Cites 0, Cited by 0] [Section 185(1)] [Section 185] [Entire Act]

NCT Delhi - Subsection

Section 185(1)(d) in The Delhi Municipal Corporation Act, 1957

(d)[ to pay off any debt due to the Central Government or the Government.] [Substituted by Act 67 of 1993, section 89, for clause (d) (w.e.f. 1-10-1993)]