Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Section 4] [Entire Act] State of Haryana - Subsection Section 4(1) in The Haryana Rural Development Fund Act, 1983 (1)There shall be constituted a fund called the Haryana Rural Development Fund and it shall vest in the State Government.
