Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 74] [Entire Act] State of Tripura - Subsection Section 74(2) in Tripura Value Added Tax Rules, 2005 (2)Field survey under the Tripura Value Added Tax Act may be conducted from such date when the Act shall come into force.
