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[Cites 0, Cited by 0] [Section 6(2)] [Section 6] [Entire Act]

State of Gujarat - Subsection

Section 6(2)(i) in The Gujarat Vacant Lands in Urban Areas (Prohibition of Alienation) Act, 1972

(i)a banking company as defined in section 5 of the Banking Regulation Act, 1949 (Act No. 10 of 1949);