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[Cites 0, Cited by 0] [Section 84(7)] [Section 84] [Entire Act]

Union of India - Subsection

Section 84(7)(e) in The Patents (Amendment) Act, 2002

(e)if the working of the patented invention in the territory of India on a commercial scale is being prevented or hindered by the importation from abroad of the patented article by-(i) the patentee or persons claiming under him; or