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[Cites 0, Cited by 0] [Section 23(4)] [Section 23] [Entire Act]

State of Telangana - Subsection

Section 23(4)(a) in Telangana Electricity Reform Act, 1998

(a)the transfer scheme involves the transfer of any property or rights to any person or undertaking not wholly owned by the State Government, the scheme shall give effect to the transfer only for fair value to be paid by the transferee to the State Government.