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[Cites 0, Cited by 0] [Section 10(1)] [Section 10] [Entire Act]

State of Gujarat - Subsection

Section 10(1)(b) in The Bombay Shops and Establishments Act, 1948

(b)[****] [The words 'dealing in goods' were deleted by Bombay 53 of 1949, section 2. first Schedule.] other than those specified in clause (a) of this sub-section, shall on any day be opened earlier than 7-00 a.m.