Section 65B(1)(d) in The Bihar and Orissa Local Self-Government Act, 1885

[Cites 0, Cited by 0] [Section 65B(1)] [Section 65B] [Entire Act]

(d)[ The District Superintendent of Education who shall be ex officio member and Secretary of the Committee] [Inserted by Bihar Act 7 of 1957.].

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