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[Cites 0, Cited by 0] [Section 13] [Entire Act]

Union of India - Subsection

Section 13(3) in The Sailing Vessels (Inspection) Rules, 1962

(3)If an original certificate stated to be mislaid, lost or destroyed shall at any time after the issue of a duplicate thereof be found. it shall forthwith be delivered to the issuing authority.