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[Cites 0, Cited by 0] [Section 4(2)] [Section 4] [Entire Act]

State of Andhra Pradesh - Subsection

Section 4(2)(e) in THE ANDHRA PRADESH PULSES BOARD ACT, 2020

(e)adopting such measures as may be practicable for assisting Pulses growers to get incentive prices including recommending, as and when necessary, minimum and maximum prices for Pulses and its products;