Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 2] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(a) in The Armed Forces (Special Powers) Act, 1958

(a)“armed forces” mean the military forces and the air forces operating as land forces, and includes other armed forces of the Union so operating;