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[Cites 0, Cited by 0] [Section 20] [Entire Act]

State of Rajasthan - Subsection

Section 20(i) in Rajasthan High Court Staff Service Rules, 2002

(i)That the seniority inter se of persons appointed to a post by direct recruitment on the basis of one and the same selection, except those who do not join the service when post is offered to them within a period as specified by the Appointing Authority from the date of the issue of order or longer if extended by the Appointing Authority, shall follow the order in which the names have been placed in the select list.