Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 20] [Entire Act]

State of Tamilnadu - Subsection

Section 20(a) in Tamil Nadu Lokayukta Act, 2018

(a)considers it necessary to inquire into the conduct of any person other than the person against whom a complaint is filed; or