Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1] [Entire Act]

State of Kerala - Section

Section 16 in Nurses and Midwives Act, 1953

16. Payment of fees and allowances.

- There shall be paid to the President and Vice- President, and the other members of the Council such fees and allowances for attendance in connection with the meeting of the Council or of any Committee thereof and such travelling allowances as shall from time to time be prescribed by rules.