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[Section 11]
[Entire Act]
State of Tamilnadu - Subsection
Section 11(1) in Tamil Nadu Cultivating Tenants (Special Provisions) Rules, 1984
| (a) When sent by registered post for each defendantrespondent or witness; | Rs. 5.00 | |
| (b) When served by an officer of the Court— | ||
| (i) On a defendant, respondent or witness; | Rs. 5.00 | |
| (ii) On every additional defendant respondent orwitness residing in the same village, if the process applied forat the same time. | Rs. 2.00 |