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[Cites 1, Cited by 9]

Punjab-Haryana High Court

Union Of India And Others vs Sohan Lal And Another on 16 September, 2013

Bench: Surya Kant, Surinder Gupta

                                   IN THE HIGH COURT OF PUNJAB & HARYANA AT
                                                  CHANDIGARH

                                               Civil Writ Petition No.19238 of 2009
                                               Date of Decision: September 16, 2013

                      Union of India and others                     ......Petitioners
                            Versus
                      Sohan Lal and another                        ......Respondents

                      CORAM : HON'BLE MR.JUSTICE SURYA KANT.
                              HON'BLE MR.JUSTICE SURINDER GUPTA.

                      Present : Mr.Namit Kumar, Advocate, for the petitioners.
                                Mr.P.M.Kansal, Advocate, for respondent No.1.
                                          ---

                      1. Whether Reporters of Local papers may be allowed to see the
                         judgment?
                      2. To be referred to the Reporters or not?
                      3. Whether the judgment should be reported in the Digest?

                      Surya Kant, J. (Oral)

For orders, see order of even date passed in CWP No.19235 of 2009 (Union of India and others versus Ms.Anu Bala and another).

(SURYA KANT) JUDGE September 16, 2013 (SURINDER GUPTA) Mohinder JUDGE Kumar Mohinder 2013.09.16 16:42 I attest to the accuracy of this order Chandigarh