Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Jharkhand - Section Section 1 in The Bihar Bakasht Disputes Settlement Act, 1947 1. Short title and extent. (1)This Act may be called the Bihar Bakasht Disputes Settlement Act, 1947.(2)It shall extend to the whole of the [State] [Substituted by A.L.O.] of Bihar.
