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[Cites 0, Cited by 0] [Section 447] [Entire Act]

State of Tamilnadu - Subsection

Section 447(c) in The Coimbatore City Municipal Corporation Act, 1981

(c)is carried on or completed in contravention of any lawful order or any breach of provision contained in this Act or in any rule or by-law made under it, or of any direction or requisition lawfully given or made; or